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High Court Of Himachal Pradesh judgments

31,399 judgments · page 533 of 1,570

High Courts22 May 2019Dismissed

Trilochan Biswal Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 05 SHI CK 0042

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 217, 218, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d)
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High Courts22 May 2019Dismissed

Rajt Kumar Garg Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 05 SHI CK 0041

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 217, 218, 406, 409, 411, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(c), 13(I)(D)(II)
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High Courts22 May 2019Dismissed

Pradipta Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 05 SHI CK 0040

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 217, 218, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d)
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High Courts21 May 2019Allowed

Sant Ram Vs State Of Himachal Pradesh & Anr

High Court Of Himachal Pradesh · (2019) 05 SHI CK 0043

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 320, 337, 406, 498AConstitution Of India, 1950 — Article 142, 226
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High Courts20 May 2019Disposed Off

Bittu Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 05 SHI CK 0048

Code Of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 34, 379Indian Forest Act, 1927 — Section 32, 33
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High Courts16 May 2019Disposed Off

Ram Lal Thakur Vs Executive Engineer HPPWD

High Court Of Himachal Pradesh · (2019) 05 SHI CK 0074

Code Of Civil Procedure, 1908 — Section 80, 151Arbitration And Conciliation Act, 1996 — Section 21, 34, 34(3), 34(5), 34(6)Arbitration And Conciliation (Amendment) Act, 2015 — Section 13(6), 22, 26
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High Courts15 May 2019Allowed

Sahil Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 05 SHI CK 0051

Indian Penal Code, 1860 — Section 34, 299, 300, 302, 498ACode Of Criminal Procedure, 1973 — Section 154, 313Evidence Act, 1872 — Section 27
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