COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 535 of 1,570

High Courts30 Apr 2019Dismissed

Ravi Sharma Vs Bhupinder Dutt Sharma And Others

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0060

Employee’s Compensation Act, 1923 — Section 22, 30Workmen’s Compensation Rules, 1924 — Rule 20Constitution Of India, 1950 — Article 227

High Courts30 Apr 2019Dismissed

Reliance General Insurance Company Vs Aditye & Others

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0059

High Courts30 Apr 2019Dismissed

Praveen Kumar Vs Atma Ram

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0058

Negotiable Instruments Act, 1881 — Section 138, 138C

High Courts30 Apr 2019Dismissed

Sudesh Kumari Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0057

Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 173, 313

High Courts30 Apr 2019Dismissed

Rohtash And Another Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0056

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 20(b)(ii)(B), 50Code Of Criminal Procedure, 1973 — Section 173, 313

High Courts30 Apr 2019Allowed

Ranveer Malhotra Vs Dayawant Singh

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0055

High Courts30 Apr 2019Dismissed

Devinder Bhardwaj And Another Vs Ravinder Lal

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0054

Transfer Of Property Act, 1882 — Section 53A

High Courts30 Apr 2019Dismissed

Lekh Ram (Since Deceased) Through His Legal Heir Suresh Kumar Vs Krishan Chand (Since Deceased) Through His Legal Heir And Another

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0053

Indian Registration Act, 1908 — Section 17, 17(1)(a)Transfer Of Property Act, 1882 — Section 53A

High Courts30 Apr 2019Dismissed

Parvati Devi (Since Deceased) Through Her Legal Representatives And Others Vs Savitri Devi

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0052

Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 100(4)Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 6 Rule 17

High Courts30 Apr 2019Allowed

New India Assurance Company Ltd Vs Bhuvnesh Thakur And Others

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0051

Motor Vehicles Act, 1988 — Section 140, 140(2), 163A, 165, 166

High Courts30 Apr 2019Dismissed

Maya Pradhan(Since) Deceased Through Her Legal Heirs Vs Brijinder Thakur And Others

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0050

High Courts30 Apr 2019Partly Allowed

Reliance General Insurance Company Ltd Vs Krishna Devi (Since Deceased) Through Her Legal Heirs And Others

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0049

High Courts30 Apr 2019Dismissed

Tejinder Singh Vs Govinder Singh & Others

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0048

Indian Penal Code, 1860 — Section 120B, 201, 201, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 2(d), 2(wa), 173, 372, 378(4)

High Courts30 Apr 2019Dismissed

Lekh Ram Vs Chanchal Ram And Others

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0047

High Courts30 Apr 2019Partly Allowed

Himachal Road Transport Corporation Vs Meeran Devi And Others

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0046

High Courts30 Apr 2019Partly Allowed

Raman Kumari And Another Vs Manjeet Singh And Another

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0045

Motor Vehicles Act, 1988 — Section 166

High Courts30 Apr 2019Partly Allowed

Oriental Insurance Company Vs Veena Devi And Others

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0044

High Courts30 Apr 2019Dismissed

Reliance General Insurance Co. Ltd Vs Veena Rana And Others

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0043

High Courts29 Apr 2019Dismissed

Vinod Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0042

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29

High Courts29 Apr 2019Dismissed

M/s Jai Luxmi Labour And Construction Co Operative Society Ltd Vs Dev Singh Negi

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0041

Code Of Civil Procedure, 1908 — Section 80, 86, 87, 115, 151, Order 7 Rule 11(d)Himachal Pradesh Co-operative Societies Act, 1968 — Section 72, 76Mumbai Municipal Corporation Act, 1888 — Section 527