CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 536 of 1,570

High Courts26 Apr 2019Allowed

Ramakant Sharma & Ors Vs Bar Council Of India & Ors

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0033

Advocates Act, 1961 — Section 8(A)Bar Council Of Himachal Pradesh (Constitution And Conduct Of Business) Rules, 1999 — Rule 4, 10Bar Council Of India Certificate And Place Of Practice (Verification)Rules, 2015 — Rule 5(a)
Read judgment
High Courts25 Apr 2019Dismissed

Ramesh Chand Vs Mahender Singh

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0065

Representation Of The People Act, 1951 — Section 21, 36(2)(b), 80A(2), 81, 81(3), 82, 83, 83(1)(a), 83(1)(c), 83(1), 83(2), 86, 86(1), 86(5), 98(a), 100(1), 101, 117Evidence Act, 1872 — Section 114(e)Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 6 Rule 15, Order 6 Rule 17
Read judgment
High Courts25 Apr 2019Allowed

Manoj Joshi Vs CBI

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0040

Code Of Criminal Procedure, 1973 — Section 439
Read judgment
High Courts24 Apr 2019Dismissed

State Of Himachal Pradesh Vs Bishamber Singh

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0030

Indian Forest Act, 1927 — Section 41, 42Code Of Criminal Procedure, 1973 — Section 313Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20
Read judgment
High Courts24 Apr 2019Allowed

Asha Devi & Ors Vs State Of Himachal Pradesh & Anr

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0028

Code Of Criminal Procedure, 1973 — Section 164, 320, 482Indian Penal Code, 1860 — Section 376, 406, 498A,Protection Of Children from Sexual Offences Act, 2012 — Section 6
Read judgment
High Courts24 Apr 2019Allowed

Sunil Kumar And Ors Vs Sohan Lal & Anr

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0027

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 201, 406, 420, 498AConstitution Of India, 1950 — Article 142, 226
Read judgment
High Courts24 Apr 2019Allowed

Konark Anand Vs State Of Himachal Pradesh & Anr

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0024

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 406, 452, 498A, 506Constitution Of India, 1950 — Article 142, 226
Read judgment