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High Court Of Himachal Pradesh judgments

31,399 judgments · page 538 of 1,570

High Courts02 Apr 2019Dismissed

Amar Bahadur Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 04 SHI CK 0001

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 154, 313, 313(4)Evidence Act, 1872 — Section 114(g)
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High Courts29 Mar 2019Dismissed

State Of Himachal Pradesh Vs Hem Chand

High Court Of Himachal Pradesh · (2019) 03 SHI CK 0036

Code Of Criminal Procedure, 1973 — Section 173, 313Indian Forest Act, 1927 — Section 41, 42Himachal Pradesh Produce Transit (Land Routes) Rules, 1978 — Rule 20
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High Courts25 Mar 2019Dismissed

Ram Lal Vs Sudarshan Bhalla

High Court Of Himachal Pradesh · (2019) 2 CivCC 760

Negotiable Instruments Act, 1881 — Section 118, 138, 139Code Of Criminal Procedure, 1973 — Section 313
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High Courts25 Mar 2019Allowed

Varinder Kumar Vs Santokh Singh

High Court Of Himachal Pradesh · (2019) 03 SHI CK 0023

Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Constitution Of India, 1950 — Article 227
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