High Courts18 Mar 2019Allowed

Rajeev Kumar Singhal Vs Mukul Garh And Others

High Court Of Himachal Pradesh · (2019) 03 SHI CK 0020

Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17, Order 18 Rule 17Hindu Succession Act, 1956 — Section 22Partition Act, 1983 — Section 4
High Courts15 Mar 2019Dismissed

Sat Pal Vs Baba Dharam Shah

High Court Of Himachal Pradesh · (2019) 03 SHI CK 0016

Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 118Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 6 Rule 17, Order 7 Rule 11(A)
High Courts15 Mar 2019Dismissed

Kishniya Vs Tarsem Lal & Another

High Court Of Himachal Pradesh · (2019) 03 SHI CK 0009

Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 14(3), Order 41 Rule 27, Order 18 Rule 17A
High Courts08 Mar 2019Disposed Off

Sushma Rani Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 03 SHI CK 0005

Code Of Criminal Procedure, 1973 — Section 154, 437, 438, 439Indian Penal Code, 1860 — Section 34, 120B, 201, 279, 302, 337, 364A, 376, 380, 457, 511