High Courts12 Jul 2019Dismissed
Sunita Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0097
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 527 of 1,570
High Courts12 Jul 2019Dismissed
Jagdish Vs Shibi Devi & Others
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0096
Indian Succession Act, 1925 — Section 63Evidence Act, 1872 — Section 68, 114
High Courts11 Jul 2019Allowed
Dinesh Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0094
Constitution Of India, 1950 — Article 14, 16, 226
High Courts11 Jul 2019Allowed
Vikram Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0093
Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 504, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S)(U)
High Courts11 Jul 2019Allowed
Kamal Jeet Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0092
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 279, 304AA, 337, 338
High Courts10 Jul 2019Allowed
Hemant Mohan And Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0091
Factories Act, 1948 — Section 8, 106
High Courts10 Jul 2019Allowed
Hargopal And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0090
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 341, 420, 427, 452, 467, 468, 471, 506
High Courts10 Jul 2019Dismissed
Sohan Lal & Another Vs Thakur Dass & Others
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0089
Indian Succession Act, 1925 — Section 63, 63(c)Evidence Act, 1872 — Section 63, 68
High Courts10 Jul 2019Dismissed
Surender Sharma Vs Nek Ram Verma
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0088
Code Of Criminal Procedure, 1973 — Section 311, 313, 397, 482Negotiable Instrument Act, 1881 — Section 138Evidence Act, 1872 — Section 45, 73
High Courts09 Jul 2019Dismissed
M/s. Shivalik Fibres (P) Ltd. And Others Vs Authorized Officer, Punjab National Bank And Others
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0087
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17, 17(2), 18, 18(1)
High Courts09 Jul 2019Dismissed
Dr. Anil Kumar And Another Vs Union Of India And Others
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0086
High Courts08 Jul 2019Dismissed
Jagdeep Kumar Vs Himachal Pradesh State Co-Operative Bank Limited
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0085
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 313, 386, 391, 391(1)
High Courts08 Jul 2019Allowed
Sonu Deshta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0084
Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 323, 341Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s)
High Courts08 Jul 2019Allowed
Rafi Mohammed Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0083
Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 354, 354D(1), 354A(1)(i)Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts05 Jul 2019Partly Allowed
National Insurance Company Limited Vs Kamal Kishore & Others
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0082
Indian Penal Code, 1860 — Section 279, 304A, 337, 338Motor Vehicles Act, 1988 — Section 39, 40, 43, 66, 147, 147(1), 147(1)(b), 147(3), 149, 149(2), 149(4), 149(5), 149(2)(7), 149(2)(a)(ii), 163A, 165, 166, 168, 168(3), 174, 192Code Of Civil Procedure, 1908 — Section 13
High Courts05 Jul 2019Allowed
Prem Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0081
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 120B, 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts05 Jul 2019Allowed
Jagdev Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0080
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 3PDPP, 379
High Courts05 Jul 2019Allowed
Anil Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0079
Code Of Criminal Procedure, 1973 — Section 164, 436, 436A, 439Indian Penal Code, 1860 — Section 323, 342, 376, 376D, 506Constitution Of India, 1950 — Article 21
High Courts05 Jul 2019Allowed
Om Prakash Sharma Vs Himachal Pradesh Tourism Development Corporation
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0078
Limitation Act, 1963 — Section 19Indian Contract Act, 1872 — Section 73Madras Port Trust Act, 1905 — Section 110
High Courts05 Jul 2019Allowed
Satish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 07 SHI CK 0077
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 363, 366A, 376D, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6