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High Court Of Himachal Pradesh judgments

31,399 judgments · page 525 of 1,570

High Courts02 Aug 2019Dismissed

State Of Himachal Pradesh Vs Kamlesh Kumar

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0001

Indian Penal Code, 1860 — Section 279Motor Vehicles Act, 1988 — Section 181Code Of Criminal Procedure, 1973 — Section 161, 313

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High Courts01 Aug 2019Disposed Off

Rajender Kumar Vs State Of Himachal Pradesh & Ors

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0007

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 338, 482, 498AMotor Vehicles Act, 1988 — Section 196

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High Courts01 Aug 2019Allowed

Chander Kant Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0006

Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Indian Penal Code, 1860 — Section 42, 120B, 417, 418, 468Constitution Of India, 1950 — Article 21

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High Courts30 Jul 2019Allowed

Sat Dev Singh Vs State Of Himachal Pradesh & Ors

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0126

Land AcquisitIon Act, 1894 — Section 23(1A)Code Of Civil Procedure, 1908 — Section 80Madras Port Trust Act, 1905 — Section 110

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High Courts30 Jul 2019Dismissed

State Of Himachal Pradesh Vs Gauri Ram

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0115

Indian Penal Code, 1860 — Section 325, 326Code Of Criminal Procedure, 1973 — Section 313

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High Courts30 Jul 2019Allowed

Bunti Lal Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0114

Indian Penal Code, 1860 — Section 279, 304A, 337Code Of Criminal Procedure, 1973 — Section 313, 397, 401Motor Vehicles Act, 1988 — Section 187

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High Courts30 Jul 2019Allowed

Reserve Bank Of India And Others Vs Shadi Lal Sharma

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0113

Reserve Bank Of India Act, 1934 — Section 58, 58(1), 58(2)(j)Constitution Of India, 1950 — Article 14

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High Courts30 Jul 2019Dismissed

State Of Himachal Pradesh through its Principal Secretary (IPH) & Another Vs Sandeep Kumar

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0112

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High Courts29 Jul 2019Allowed

Rakesh Shah @ Chillu Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0125

Indian Penal Code, 1860 — Section 299, 300, 302Code Of Criminal Procedure, 1973 — Section 161, 173, 313Evidence Act, 1872 — Section 25, 26, 27

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High Courts29 Jul 2019Dismissed

State Of Himachal Pradesh Vs Dr. Suresh Sankhayan

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0111

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 15, 15(2), 24Constitution Of India, 1950 — Article 309, 311(2)

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High Courts26 Jul 2019Allowed

State Of Himachal Pradesh Vs Bhotu & Others

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0134

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 20, 29, 35, 50, 54Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106, 138, 146

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High Courts26 Jul 2019Dismissed