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High Court Of Himachal Pradesh judgments

31,399 judgments · page 526 of 1,570

High Courts24 Jul 2019Allowed

Sudheer Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0127

Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children from Sexual Offences Act, 2012 — Section 4, 161, 164
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High Courts24 Jul 2019Dismissed

Sukhdev Singh Vs Amar Singh And Ors

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0122

Code Of Civil Procedure, 1908 — Order 21 Rule 99, Order 21 Rule 100Constitution Of India, 1950 — Article 227
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High Courts22 Jul 2019Dismissed

Bhupinder Singh Negi Vs Naresh Joshi

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0110

Himachal Pradesh Urban Rent Control Act, 1987 — Section 11(4)(v), 14, 14(2)(v)Code Of Civil Procedure, 1908 — Section 115
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High Courts22 Jul 2019Allowed

Rajender Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0109

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 376, 452, 506Protection Of Children from Sexual Offences Act, 2012 — Section 4, 17
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High Courts19 Jul 2019Dismissed

Anil Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0107

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 61, 85Motor Vehicle Act, 1988 — Section 181, 196
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High Courts18 Jul 2019Allowed

State Of Himachal Pradesh Vs Monu @ Gulu

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0106

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 102Indian Penal Code, 1860 — Section 34, 379Juvenile Justice (Care And Protection Of Children) Model Rules, 2016 — Rule 10(6)
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High Courts18 Jul 2019Dismissed

Mandeep Singh Vs Gian Chand

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0105

Himachal Pradesh Urban Rent Cotrol Act, 1987 — Section 13(1)(g), 14, 14(3)(d), 14(3)(a)(i)East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(ii), 13(3)(a)(iii)Code Of Civil Procedure, 1908 — Section 115
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High Courts17 Jul 2019Allowed

Gaurav Thakur Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0103

Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37Constitution Of India, 1950 — Article 21
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High Courts16 Jul 2019Dismissed

Vidya Devi And Others Vs Khayali Ram

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0102

Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2Constitution Of India, 1950 — Article 227
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High Courts15 Jul 2019Dismissed

Ram Lal Vs Narcotics Control Bureau

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0100

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 67
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High Courts15 Jul 2019Allowed

Dinesh Kumar Vs Kushal Kumar And Anr

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0099

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 338, 406, 498AMotor Vehicles Act, 1988 — Section 185, 196
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High Courts12 Jul 2019Allowed

Tara Chand Vs Rakesh Kashyap

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0098

Code Of Criminal Procedure, 1973 — Section 320, 397, 401, 482Limitation Act, 1963 — Section 5Negotiable Instruments Act, 1881 — Section 138, 147
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