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High Court Of Himachal Pradesh judgments

31,399 judgments · page 524 of 1,570

High Courts09 Aug 2019Allowed

Rakesh Kumar Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0022

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307, 406, 498AConstitution Of India, 1950 — Article 142, 226
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High Courts08 Aug 2019Allowed

Thakru Chauhan Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0021

Code Of Criminal Procedure, 1973 — Section 154, 164, 439Indian Penal Code, 1860 — Section 363, 366, 354, 397Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8
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High Courts08 Aug 2019Allowed

Mohammad Farooq Vs State Of HP & Anr

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0019

Code Of Criminal Procedure, 1973 — Section 173, 320, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 376, 420, 437, 452, 467, 468, 471, 506
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High Courts08 Aug 2019Allowed

Yoginder Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0018

Code Of Criminal Procedure, 1973 — Section 164, 436, 436A, 439Indian Penal Code, 1860 — Section 323, 376Constitution Of India, 1950 — Article 21
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High Courts07 Aug 2019Allowed

Anu Sharma Vs Punjab National Bank

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0015

Evidence Act, 1872 — Section 137, 165Code Of Criminal Procedure, 1973 — Section 260(1)(ii), 260(1)(iii), 260(1)(iv), 262, 263, 263(g), 263(h), 264, 265, 482Negotiable Instruments Act, 1881 — Section 138, 138(a), 138(b), 138(c), 143, 144, 145, 146, 145(1), 145(2)
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High Courts07 Aug 2019Disposed Off

Tarapati Vs Tej Mani

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0014

Code Of Criminal Procedure, 1973 — Section 243, 397, 482Negotiable Instruments Act, 1881 — Section 138
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High Courts07 Aug 2019Allowed

Karam Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0013

Code Of Criminal Procedure, 1973 — Section 100, 154, 161, 165, 173(2), 207, 313, 374, 389, 428Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 20(b)(ii)(C), 35, 42, 50, 50(1), 52, 54, 55, 57Evidence Act, 1872 — Section 106
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High Courts05 Aug 2019Allowed

Pooja Vs Sunil Kumar

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0009

Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 313, 446
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High Courts02 Aug 2019Allowed

Ranjeet Singh Rana Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0005

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 201, 217, 218, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d)
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High Courts02 Aug 2019Allowed

Raj Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0004

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 323, 363, 366A, 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
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