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High Court Of Himachal Pradesh judgments

31,399 judgments · page 522 of 1,570

High Courts22 Aug 2019Allowed

Rohit Vs State Of Himachal Pradesh & Another

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0060

Code Of Criminal Procedure, 1973 — Section 279, 320, 482Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 181, 192, 196
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High Courts22 Aug 2019Allowed

Om Parkash Vs State Of Himachal Pradesh & Others

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0058

Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 336, 337, 420, 452, 467, 468, 471, 506
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High Courts22 Aug 2019Disposed Off

Gautam Seth And Ors Vs State Of Himachal Pradesh And Ors

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0057

Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 120(b), 201, 217, 218, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d)
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High Courts21 Aug 2019Disposed Off

Sonu Deshta Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0056

Code Of Criminal Procedure, 1973 — Section 164, 436, 436A, 439Indian Penal Code, 1860 — Section 363, 366, 376, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3
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High Courts21 Aug 2019Allowed

Pritam Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0053

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
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High Courts20 Aug 2019Allowed

Suraj Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0048

Code Of Criminal Procedure, 1973 — Section 154, 438Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 506
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High Courts19 Aug 2019Allowed

Jai Chand Vs Darshan Singh And Others

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0061

Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9, Order 22 Rule 3(2), Order 22 Rule 4(3)
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High Courts19 Aug 2019Allowed

Vinod Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0045

Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 506Constitution Of India, 1950 — Article 21
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High Courts19 Aug 2019Dismissed

Nikhil Malik Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0044

Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 147, 148, 149, 300, 302, 307Arms Act, 1959 — Section 25
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