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High Court Of Himachal Pradesh judgments

31,399 judgments · page 521 of 1,570

High Courts30 Aug 2019Disposed Off

Sunil Kaur Vs Yashpal Singh

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0081

Hindu Marriage Act, 1955 — Section 9Family Courts Act, 1984 — Section 7, 11Code Of Civil Procedure, 1908 — Section 24, 25
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High Courts30 Aug 2019Allowed

Leela & Anr Vs Manoj Kumar & Ors

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0073

Motor Vehicles Act, 1988 — Section 166Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 6 Rule 17Constitution Of India, 1950 — Article 227
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High Courts28 Aug 2019Allowed

Asha Devi Vs Dau Dayal (Deceased) Through His LRs

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0083

Code Of Civil Procedure, 1908 — Section 2(2), 2(9), 2(14), 11, 148, Order 17 Rule 2, Order 17 Rule 3, Order 7 Rule 3, Order 17 Rule 3(a), Order 20 Rule 4(1), Order 20 Rule 5, Order 14 Rule 1, Order 14 Rule 3, Order 8 Rule 10, Order 8 Rule 5(2)Provincial Small Cause Courts Act, 1887 — Section 17(1), 17(5), 20Uttar Pradesh Temporary Control Of Rentand Eviction Act, 1947 — Section 3(4), 7(f)
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High Courts27 Aug 2019Allowed

Neha Sharma & Others Vs Rajani Devi & Another

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0070

Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Protection Of Women From Domestic Violence Act, 2005 — Section 12Hindu Marriage Act, 1955 — Section 13B
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High Courts27 Aug 2019Disposed Off

Naresh Katoch Vs State Of Himachal Pradesh & Anr

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0067

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 354, 452, 406, 498AConstitution Of India, 1950 — Article 142, 226
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