High Courts09 Sept 2019Dismissed
Suresh Kumar And Another Vs Laxmi Devi
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0021
Registration Act, 1908 — Section 17(1A), 17(1)(b)Transfer Of Property Act, 1882 — Section 53A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 519 of 1,570
High Courts09 Sept 2019Dismissed
State Of Himachal Pradesh Vs Vinod Kumar Alias Campus & Ors
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0020
Indian Penal Code, 1860 — Section 147, 323, 451, 506Code Of Criminal Procedure, 1973 — Section 313
High Courts06 Sept 2019Dismissed
Master Anmol Sharma Through His Mother Vs Vikrant Seth & Another
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0112
Hindu Succession Act, 1956 — Section 6, 8Himachal Pradesh Urban Rent Control Act, 1987 — Section 14Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts06 Sept 2019Dismissed
Vinay Kumar And Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0100
Code Of Criminal Procedure, 1973 — Section 161, 177, 178, 179, 397, 401Indian Penal Code, 1860 — Section 34, 498A, 506
High Courts06 Sept 2019Dismissed
Anita Chaudhary Vs Ajay Kumar
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0098
High Courts06 Sept 2019
Parminder Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0097
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(c)
High Courts06 Sept 2019Dismissed
National Hydroelectric Power Corporation Limited, Chamera Project & Another Vs Rukmani Devi & Another
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0015
Motor Vehicles Act, 1988 — Section 163A
High Courts06 Sept 2019Dismissed
Sanjay Kumar Vs Baju Ram And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0014
Code Of Civil Procedure, 1908 — Section 151Motor Vehicles Act, 1988 — Section 169(2)Constitution Of India, 1950 — Article 227
High Courts06 Sept 2019Allowed
Surinder Pal And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0013
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 379, 420, 427, 452, 467, 468, 471, 506
High Courts06 Sept 2019Allowed
Amit Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0012
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts06 Sept 2019Disposed Off
Court On Its Own Motion Vs Union Of India & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0011
High Courts06 Sept 2019Disposed Off
Gaurav Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0010
Constitution Of India, 1950 — Article 51A
High Courts06 Sept 2019Allowed
Preeti Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0009
Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 2(7), 2(7)(a), 2(8), 118(1), 118(2), 118(1)(2)(b), 118(2)(b)Registration Act, 1908 — Section 71, 72, 72(1)
High Courts05 Sept 2019Dismissed
Prem Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0062
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 35, 54Code Of Criminal Procedure, 1973 — Section 100, 108, 161, 173, 313
High Courts05 Sept 2019Dismissed
Suman Kumar And Others Vs Rattan Lal
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0061
Code Of Civil Procedure, 1908 — Order 26 Rule 10, Order 26 Rule 9
High Courts05 Sept 2019Allowed
Nirmal Pathania Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0060
Code Of Criminal Procedure, 1973 — Section 438
High Courts05 Sept 2019Dismissed
Ashwani Kumar Alias Anku Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0019
Indian Penal Code, 1860 — Section 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 7, 8, 11, 12, 18Code Of Criminal Procedure, 1973 — Section 216, 216(4), 217, 217(a), 217(b)
High Courts05 Sept 2019Dismissed
Rajesh Jiwan Bhai Bharwad Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0018
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 164(5a), 509Information Technology Act, 2000 — Section 67, 67A
High Courts05 Sept 2019Partly Allowed
Jaswant Singh Vs Sunaina Devi And Another
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0017
Workmen Compensation Act, 1923 — Section 3, 4A, 4(i)(c), 4(i)(c)(ii), 4(i)(c)(iii)
High Courts05 Sept 2019Dismissed
Harbans Singh And Others Vs Wattan Singh And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0016
Succession Act, 1925 — Section 63(c)Evidence Act, 1872 — Section 68, 69, 70, 90Code Of Civil Procedure, 1908 — Order 6 Rule 2, Order 6 Rule 4