High Courts05 Sept 2019Dismissed
Man Singh Vs State Electricity Board And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0003
Administrative Tribunals Act, 1985 — Section 21
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 520 of 1,570
High Courts04 Sept 2019Allowed
Santosh Kumar Vs M/s Bharti Infratel Limited And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0059
Code Of Civil Procedure, 1908 — Order 9 Rule 7, Order 5 Rule 9A, Order 5 Rule 9A(4), Order 5 Rule 20, Order 5 Rule 17Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 227
High Courts04 Sept 2019Allowed
Shyam Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0058
H.P. Public Premises And Land (Eviction And Rent Recovery) Act, 1971 — Section 4(1), 9
High Courts04 Sept 2019Allowed
Pushpinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0056
Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Article 227
High Courts03 Sept 2019Dismissed
Shakuntla Devi Vs Amar Singh And Another
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0166
High Courts03 Sept 2019Partly Allowed
Reliance General Insurance Company Limited Vs Ram Pyari And Ors
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0092
Evidence Act, 1872 — Section 106
High Courts03 Sept 2019Allowed
Savitri Devi Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0055
Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 136
High Courts03 Sept 2019Dismissed
Rajesh Kumar Vs Kamla Devi And Ors
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0054
Motor Vehicle, Act 1988 — Section 163ACode Of Civil Procedure, 1908 — Order 9 Rule 13, Order 5 Rule 2
High Courts03 Sept 2019Dismissed
Prem Lata Sanehi Vs Union Of India & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0053
Constitution Of India, 1950 — Article 226
High Courts03 Sept 2019Dismissed
Jayotsna Saklani Vs State Of Himachal Pradesh Through Secretary (Social Justice And Empowerment) To The State Of H.P. & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0052
High Courts03 Sept 2019Allowed
Baldev Singh Vs Himachal Pradesh State Transport Appellate Tribunal & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0051
High Courts03 Sept 2019Allowed
Om Prakash Vs Rajan Chopra
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0008
Code Of Civil Procedure, 1908 — Section 51Constitution Of India, 1950 — Article 11, 227
High Courts03 Sept 2019Allowed
Diwan Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0007
Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37Constitution Of India, 1950 — Article 21
High Courts02 Sept 2019Allowed
Devi Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0091
Indian Penal Code, 1860 — Section 27, 201, 299, 300, 302Code Of Criminal Procedure, 1973 — Section 154, 161, 313
High Courts02 Sept 2019Dismissed
Madhu Bala Vs District & Sessions Shimla & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0050
Judicial Courts (Regulations And Maintenance) Rules, 1984 — Rule 23(a)
High Courts02 Sept 2019Dismissed
Ram Nath (Since Deceased) Through His Lrs Vidya Pawan And Another Vs Chander Nath And Another
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0006
Code Of Criminal Procedure, 1973 — Section 125Hindu Succession Act, 1956 — Section 2(2)Code Of Civil Procedure, 1908 — Order 41 Rule 27, Order 32 Rule 3(5)
High Courts02 Sept 2019Disposed Off
Santosh Negi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0005
Himachal Pradesh Judicial Officers (Pay Allowances And Conditions Of Services) Act, 2003 — Section 3, 4Constitution Of India, 1950 — Article 14
High Courts02 Sept 2019Disposed Off
Gulam Navi Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0004
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 338, 420, 452, 467, 468, 471, 506Motor Vehicles Act, 1988 — Section 181
High Courts02 Sept 2019Disposed Off
Harbhaj Sharma Vs Shriram Transport Finance Co. Ltd. & Anr
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0002
Code Of Civil Procedure, 1908 — Section 151, Order 21 Rule 37, Order 21 Rule 11Constitution Of India, 1950 — Article 227
High Courts02 Sept 2019Disposed Off
Chain Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0001
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4