High Courts12 Sept 2019Dismissed
Nanak Ram @ Nanak Chand & others Vs Anant Ram
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0073
Code Of Civil Procedure, 1908 — Section 151, Order 6, Rule 17Constitution Of India, 1950 — Article 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 518 of 1,570
High Courts12 Sept 2019Allowed
Mandeep Kaur & Others Vs Gayyur Alam & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0028
Income Tax Act, 1961 — Section 80C
High Courts12 Sept 2019Allowed
Deepak Rana Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0027
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 376, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts12 Sept 2019Allowed
Manish Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0026
Code Of Criminal Procedure, 1973 — Section 154, 164, 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts12 Sept 2019Allowed
Harish Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0025
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts11 Sept 2019Disposed Of
Vijay Kumar Vs Roop Lal Koundal
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0133
High Courts11 Sept 2019Dismissed
Sanjay Prem & others Vs Keshav Ram & others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0079
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17, Order 23 Rule 1(3)
High Courts11 Sept 2019Allowed
Gopal Singh And Ors Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0024
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 498A
High Courts10 Sept 2019Disposed Of
Krishna Kumari Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0165
Limitation Act, 1963 — Section 5
High Courts10 Sept 2019Dismissed
United India Insurance Co. Ltd Vs Kumta Devi & Ors
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0134
Workmen’s Compensation Act, 1923 — Section 3, 22Motor Vehicles Act, 1988 — Section 147, 147(5), 149, 149(1), 163Constitution Of India, 1950 — Article 142
High Courts10 Sept 2019Allowed
Charna Vs Mankamal Singh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0101
High Courts10 Sept 2019Disposed Of
New India Assurance Company Vs Banku Devi & Ors
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0096
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 337
High Courts10 Sept 2019Allowed
Gagan Singh & Another Vs Hem Raj & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0094
Code Of Civil Procedure, 1908 — Section 115Evidence Act, 1872 — Section 65, 65(a), 66, 74
High Courts09 Sept 2019Dismissed
Kanwar Yogendra Singh Vs Krishan Bhanu And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0164
High Courts09 Sept 2019Dismissed
Rameshwar Kumar Vs Kanta Devi & Another
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0163
High Courts09 Sept 2019Disposed Of
Joginder Dutt Vs State Of Himachal Pradesh Through Its Secretary (Revenue) & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0099
Himachal Pradesh Land Revenue Act, 1953 — Section 14, 16, 17
High Courts09 Sept 2019Partly Allowed
Shyam Lal Kashyap Vs Union Of India & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0095
General Clauses Act, 1897 — Section 27Constitution Of India, 1950 — Article 226
High Courts09 Sept 2019Disposed Of
Keshav Ram Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0093
High Courts09 Sept 2019Dismissed
Prem Chand Vs Panchhi Ram And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0023
Code Of Criminal Procedure, 1973 — Section 145(1), 145(2), 145(3), 145(4), 145(5), 145(6), 145(7), 145(8), 145(9), 145(10), 145(A), 145(B), 145(6)(a), 360, 397, 401, 465, 537Indian Penal Code, 1860 — Section 34, 427, 447
High Courts09 Sept 2019Dismissed
Jogindra Vs Ram Lal (Since Deceased) through His LRs.
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0022
Code Of Criminal Procedure, 1973 — Section 107, 151