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High Court Of Himachal Pradesh judgments

31,399 judgments · page 517 of 1,570

High Courts12 Sept 2019Dismissed

Geeta Devi Vs Surinder Singh And Another

High Court Of Himachal Pradesh · (2019) 09 SHI CK 0138

Negotiable Instruments Act, 1881 — Section 118, 118(a), 138, 139Income Tax Act, 1961 — Section 269SSCode Of Criminal Procedure, 1973 — Section 313, 397
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High Courts12 Sept 2019Allowed

Raman Kumar And Others Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2019) 09 SHI CK 0137

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 326, 406, 452, 498A, 504, 506Constitution Of India, 1950 — Article 142, 226
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High Courts12 Sept 2019Allowed

State Of H.P Vs Roop Lal

High Court Of Himachal Pradesh · (2019) 09 SHI CK 0136

Punjab Excise Act, 1914 — Section 61(1)(a)Code Of Criminal Procedure, 1973 — Section 173, 313Evidence Act, 1872 — Section 91, 92
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High Courts12 Sept 2019Allowed

Hira Singh Vs Udi Ram

High Court Of Himachal Pradesh · (2019) 09 SHI CK 0135

Negotiable Instruments Act, 1881 — Section 138, 139Code Of Criminal Procedure, 1973 — Section 313
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High Courts12 Sept 2019Disposed Of

Kiran Thakur Vs Krishan Lal

High Court Of Himachal Pradesh · (2019) 09 SHI CK 0106

Code Of Criminal Procedure, 1973 — Section 391Negotiable Instruments Act, 1881 — Section 53
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High Courts12 Sept 2019Dismissed

Rina Devi Vs Kundan Singh

High Court Of Himachal Pradesh · (2019) 09 SHI CK 0083

Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Order 9, Rule, 13
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High Courts12 Sept 2019Dismissed

Dev Raj Duggal Vs Harish Kumar

High Court Of Himachal Pradesh · (2019) 09 SHI CK 0078

Code Of Civil Procedure, 1908 — Order 7 Rule 11H.P. Urban Rent Control, Rules 1990 — Rule 12, 12(2)
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High Courts12 Sept 2019Dismissed

Sanjeev Kumar And others Vs Suriendera Devi

High Court Of Himachal Pradesh · (2019) 09 SHI CK 0074

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 34, 323, 324, 325, 427, 447, 451, 504, 506
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