High Courts24 Sept 2019Allowed
Des Raj & Another Vs Brahm Dass & Another
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0086
Code Of Civil Procedure, 1908 — Section 151, Order 21
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 515 of 1,570
High Courts24 Sept 2019Allowed
United India Insurance Company Ltd Vs Nirmla Devi And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0085
Motor Vehicles Act, 1988 — Section 147, 147(1), 147(1)(b), 147(1)(b)(i), 147(2), 147(5), 149, 149(2), 149(2)(a)(i)(c), 149(4), 149(5), 166Motor Vehicles Act, 1939 — Section 95, 95(a), 95(2)Constitution Of India, 1950 — Article 142
High Courts24 Sept 2019Allowed
Chetan Nainta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0049
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts24 Sept 2019Disposed Of
Karan Kumar Vs Mukhtiar Singh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0048
Code Of Civil Procedure, 1908 — Section 151
High Courts23 Sept 2019Allowed
Ashok Kumar Puri & Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0047
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(2)
High Courts23 Sept 2019Allowed
Kamal Dev Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0046
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(i)(d)
High Courts23 Sept 2019Dismissed
M/s Rikhi Ram Amar Nath Vs Vikas Sood And Another
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0045
Himachal Pradesh Urban Rent Control Act, 1987 — Section 24(5)Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 3
High Courts23 Sept 2019Allowed
Jatin Arora Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0044
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts23 Sept 2019Allowed
Ravi Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0043
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts20 Sept 2019Partly Allowed
Bharti AXA General Insurance Company Limited Vs Sushila And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0088
Motor Vehicles Act, 1988 — Section 166, 173Motor Vehicles Act, 1988 — Order 41 Rule 33
High Courts20 Sept 2019Allowed
Ashok Chauhan Vs Eingineer-In-Chief, HPPWD, Nirman Bhawan
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0087
Arbitration And Conciliation Act, 1996 — Section 29(A), 29(A)(3), 29(A)(4)
High Courts20 Sept 2019Dismissed
Rohit Thakur Vs Santosh Kaur
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0041
Code Of Civil Procedure, 1908 — Order 1 Rule 10(2), Order 1 Rule 10, Order 1 Rule 9Constitution Of India, 1950 — Article 227
High Courts20 Sept 2019Disposed Of
Darbari Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0040
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts20 Sept 2019Disposed Of
Pradeep Singh Alias Rocky Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0039
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 35, 35(2), 37, 50, 50(1), 54Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts20 Sept 2019Disposed Off
Ramjan Mohmmad Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0036
High Courts19 Sept 2019Dismissed
Jagdish Chand Vs Jai Kishan
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0147
Registration Act, 1908 — Section 60
High Courts19 Sept 2019Dismissed
Satyapal Kashyap Vs P.P.S. Chhatwal
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0072
Negotiable Instruments Act, 1881 — Section 138Code Of Civil Procedure, 1908 — Section 100
High Courts19 Sept 2019Allowed
Gian Chand Vs Parshotam Lal & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0064
High Courts19 Sept 2019Allowed
Kings Surgicals Memoodpur Mafi And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0063
Code Of Criminal Procedure, 1973 — Section 397, 482Customs Act, 1878 — Section 18Drugs And Cosmetics Act, 1940 — Section 12(1), 12, 18, 27(d), 33, 33(1)
High Courts19 Sept 2019Disposed Of
Ahsaan Mohammad @ Mushtak Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0038
Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 34, 107, 302, 323, 341