High Courts30 Sept 2019Dismissed
Kishani Devi & Others Vs Birbal Singh And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0114
Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 27
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 514 of 1,570
High Courts30 Sept 2019Allowed
Sohan Lal And Others Vs State Of Himachal Pradesh And Other
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0113
Himachal Pradesh Village Common Lands Vesting And Utilization Act, 1974 — Section 2(b), 3, 4Himachal Pradesh Land Revenue Act, 1953 — Section 163Code Of Civil Procedure, 1908 — Section 80
High Courts27 Sept 2019Dismissed
Keshwa Nand And Others Vs Devesh Kumar & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0162
Contempt Of Courts Act, 1971 — Section 11, 12Constitution Of India, 1950 — Article 215
High Courts27 Sept 2019
Shyam Lal Vs Diwan Chand And Another
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0161
Negotiable Instruments Act, 1881 — Section 138, 143A, 148Code Of Criminal Procedure, 1973 — Section 357, 374, 397, 401, 421
High Courts27 Sept 2019Dismissed
Rattan Dass Vs State Of H.P.
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0111
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Forest Act, 1927 — Section 41, 42Indian Penal Code, 1860 — Section 379
High Courts27 Sept 2019Allowed
Dev Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0110
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts27 Sept 2019Allowed
Kiran And Others Vs Jai Jawala Langar Samiti Bathinda
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0109
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 3
High Courts26 Sept 2019Disposed Of
Ashish Kumar Guleri Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0160
Code Of Criminal Procedure, 1973 — Section 173, 320, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 337, 323, 420, 437, 452, 467, 468, 471, 506Motor Vehicles Act, 1988 — Section 184, 187
High Courts26 Sept 2019Disposed Of
Satish Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0159
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 338, 420, 437, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 482
High Courts26 Sept 2019Dismissed
State Of Himachal Pradesh Vs Kalyan Chand
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0158
Indian Penal Code, 1860 — Section 279, 304A, 337Code Of Criminal Procedure, 1973 — Section 73, 154, 313, 315
High Courts26 Sept 2019Disposed Of
Amar Singh & Another Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0157
High Courts26 Sept 2019Allowed
New India Assurance Company Limited Vs Jasvir Kaur & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0156
High Courts26 Sept 2019Disposed Of
Bal Krishan Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0155
High Courts26 Sept 2019Partly Allowed
United India Insurance Company Limited Vs Rakesh Bala & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0154
Motor Vehicles Act, 1988 — Section 166, 173Code Of Civil Procedure, 1908 — Order 41 Rule 33
High Courts26 Sept 2019Allowed
Dila Ram Vs Canara Bank & Another
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0153
Contract Act, 1872 — Section 171Transfer Of Property Act, 1882 — Section 60
High Courts25 Sept 2019Dismissed
Himachal Pradesh State Forest Corporation Limited Vs Kuldeep Singh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0152
High Courts25 Sept 2019Dismissed
Romila Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0151
High Courts25 Sept 2019Disposed Of
Kanta Devi Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0150
High Courts25 Sept 2019Dismissed
Sukhversha & Others Vs Bawa Jung Bahadur
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0149
Code Of Civil Procedure, 1908 — Section 100Hindu Succession Act, 1956 — Section 4, 30
High Courts25 Sept 2019Allowed
Ravinder Kaur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0084
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 120B, 201, 212, 307, 323, 324, 326, 396, 412, 452Evidence Act, 1872 — Section 27