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High Court Of Himachal Pradesh judgments

31,399 judgments · page 512 of 1,570

High Courts14 Oct 2019Disposed Of

Raghuvir Singh Vs State Of H.P.

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0016

Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 21, 29Constitution Of India, 1950 — Article 21
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High Courts04 Oct 2019Dismissed

State Of H.P. Vs Yoginder Pal

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0083

Code Of Criminal Procedure, 1973 — Section 313, 378Indian Penal Code, 1860 — Section 353, 504
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High Courts04 Oct 2019Dismissed

Kamal Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0003

Code Of Criminal Procedure, 1973 — Section 53(a), 102, 154, 173(2), 293, 313, 374(2), 428Indian Penal Code, 1860 — Section 53(A)(2)(iv), 201, 302, 364, 375, 376, 511Evidence Act, 1872 — Section 3, 24, 25, 26, 27, 106
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High Courts04 Oct 2019Allowed

Hari Ram Vs Jamuna Devi & Others

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0002

Evidence Act, 1872 — Section 77, 181, 187Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)Indian Penal Code, 1860 — Section 279, 304A, 337
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High Courts03 Oct 2019Allowed

Saria Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0006

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 61, 85Indian Penal Code, 1860 — Section 308
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High Courts01 Oct 2019Dismissed

Tara Devi And Another Vs Kumari Uma Devi And Another

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0081

Code Of Criminal Procedure, 1973 — Section 125, 125(1), 125(3), 126(2), 128, 482, 488, 488(3), 488(6)Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 4Indian Penal Code, 1860 — Section 70, 421
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High Courts01 Oct 2019Dismissed

Mohammad Akram Vs Roshan Lal

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0080

Limitation Act, 1963 — Section 3, 18Contract Act, 1872 — Section 25, 25(3)Evidence Act, 1872 — Section 114
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High Courts01 Oct 2019Allowed

Rajinder Singh Vs State Of HP & Ors

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0078

Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 201, 307, 323, 420, 448, 452, 467, 468, 471, 504
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High Courts01 Oct 2019Disposed Of

Lovejeet Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0020

Code Of Criminal Procedure, 1973 — Section 161, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
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