COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 510 of 1,570

High Courts21 Oct 2019Dismissed

Roop Lal & Ors Vs Amarveer Alias Taru & Ors

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0046

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 148, 149, 320, 323, 325, 406, 498AConstitution Of India, 1950 — Article 142, 226

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High Courts21 Oct 2019Allowed

Anuj Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0045

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4

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High Courts21 Oct 2019Dismissed

Mohinder Bansal Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0044

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120, 406, 420

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High Courts21 Oct 2019Allowed

Rakesh Kumar Vs State Of H.P. & Another

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0043

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 379, 411Indian Forest Act, 1927 — Section 32, 33, 33(1)(c), 41, 42, 52, 52(1), 52A, 52A(1), 59, 59A

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High Courts21 Oct 2019Dismissed

Kartar Singh Vs Kalyan Singh

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0042

Indian Easements Act, 1882 — Section 13Code Of Civil Procedure, 1908 — Order 47 Rule 1

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High Courts21 Oct 2019Dismissed

Gulshan Kumar Vs State Of Himachal Pradesh And Another

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0041

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Constitution Of India, 1950 — Article 226, 227

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High Courts21 Oct 2019

Vikram Jeet And Another Vs State Of Himachal Pradesh And Another

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0040

Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 307, 323, 420, 427, 451, 452, 467, 468, 471, 506

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High Courts18 Oct 2019Dismissed

Joginder Pal Vs Prem Chand

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0038

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High Courts18 Oct 2019Dismissed

Jitender Singh Vs State Of Himachal Pradesh And Another

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0037

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High Courts18 Oct 2019Dismissed

Puran Chand Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0036

Constitution Of India, 1950 — Article 226

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High Courts18 Oct 2019Allowed

Subhash Chand Vs UOI And Others

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0035

Central Services (Medical Attendance) Rules, 1944 — Rule 1Constitution Of India, 1950 — Article 14, 16, 21, 39(3), 41, 43, 48A

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High Courts18 Oct 2019Allowed

Manish Choudhary Vs State Of Himachal Pradesh & Another

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0034

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307, 279, 337Motor Vehicles Act, 1988 — Section 187

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High Courts17 Oct 2019

Vinod Kumar And Another Vs Chain Singh And Others

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0094

Specific Relief Act, 1963 — Section 19, 19(b)Specific Reliefs Act, 1877 — Section 27(b)Code Of Civil Procedure, 1908 — Section 100

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High Courts17 Oct 2019Dismissed

Suresh Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0033

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20

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High Courts17 Oct 2019Allowed

Shubham Kumar And Ors Vs State Of Himachal Pradesh And Ors

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0032

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 34, 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4

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High Courts17 Oct 2019