High Courts24 Oct 2019Dismissed
Jagpal Singh Vs Veena Devi & Others
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0057
Code Of Civil Procedure, 1908 — Section 151Evidence Act, 1872 — Section 65(c)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 509 of 1,570
High Courts24 Oct 2019Dismissed
Hari Pal Vs Rakesh Kumar And Others
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0056
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts23 Oct 2019Disposed Of
Krishna Devi & Others Vs Diwan Singh & Others
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0103
Land Acquisition Act, 1984 — Section 18Evidence Act, 1872 — Section 306
High Courts23 Oct 2019
Court On Its Own Motion Vs Raghubir Singh & Another
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0102
Probation Of Offenders Act, 1958 — Section 1(3), 4Indian Penal Code, 1860 — Section 34, 332, 353, 452, 506Code Of Criminal Procedure, 1973 — Section 321, 360, 361, 386(b)(iii)
High Courts23 Oct 2019Dismissed
Jaswinder Singh @ Goldy Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0101
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 120B, 201, 212, 307, 323, 324, 326, 396, 412, 452Evidence Act, 1872 — Section 27
High Courts23 Oct 2019
Sheshav Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0055
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts23 Oct 2019Allowed
Daljit Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0054
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 218, 467, 468, 471
High Courts23 Oct 2019Allowed
Sandeep Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0053
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts22 Oct 2019Disposed Of
Geeta & Another Vs General Manager HRTC & Another
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0100
Industrial Disputes Act, 1947 — Section 11
High Courts22 Oct 2019Dismissed
Sunka Ram & Another Vs Sukh Dev & Another
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0099
Code Of Civil Procedure, 1908 — Order 13 Rule 10, Order 8 Rule 1A(3)
High Courts22 Oct 2019Dismissed
Chandni Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0098
Constitution Of India, 1950 — Article 226
High Courts22 Oct 2019Dismissed
Prabhat Kumar Vs Pushpa Devi And Another
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0097
Code Of Civil Procedure, 1908 — Section 47, 151, Order 21 Rule 96, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 100, Order 21 Rule 101H.P. Urban Rent Control Act, 1987 — Section 26
High Courts22 Oct 2019Allowed
Vikram Om Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0052
Code Of Criminal Procedure, 1973 — Section 164, 439Immoral Traffic Prevention Act, 1956 — Section 4Indian Penal Code, 1860 — Section 370
High Courts21 Oct 2019Dismissed
Gurmeet Singh & Another Vs Parmod Sood & Others
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0096
Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts21 Oct 2019Dismissed
Avtar Singh Vs Roshan Lal
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0095
Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1A(3), Order 12 Rule 2, Order 11 Rule 12, Order 11 Rule 14, Order 12 Rule 2, Order 11 Rule 21, Order 12 Rule 2A, Order 12 Rule 2AH.P. Urban Rent Control Act, 1987 — Section 14, 151Constitution Of India, 1950 — Article 227
High Courts21 Oct 2019Allowed
Surender Kumar And Ors Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0051
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)
High Courts21 Oct 2019Dismissed
Khub Ram Vs Union Bank Of India
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0050
Code Of Criminal Procedure, 1973 — Section 313, 397, 401
High Courts21 Oct 2019Disposed Of
M/S Himachal Co-Operative Non Agriculture Thrift And Credits Society Limited Solan, H.P. And Ors Vs M/S Dynamic Mega Mart, Pvt. Ltd. & Ors
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0049
Code Of Criminal Procedure, 1973 — Section 482
High Courts21 Oct 2019Allowed
Mool Chand Agarwal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0048
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471, 498AConstitution Of India, 1950 — Article 142, 226
High Courts21 Oct 2019Dismissed
Amarveer Alias Taru & Ors Vs Roop Lal & Ors
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0047
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 406, 427, 498AConstitution Of India, 1950 — Article 142, 226