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High Court Of Himachal Pradesh judgments

31,399 judgments · page 507 of 1,570

High Courts30 Oct 2019Dismissed

Pawan Kumar Vs Roopan Devi

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0072

Negotiable Instruments Act, 1881 — Section 118, 118A, 138, 139Code Of Criminal Procedure, 1973 — Section 313, 397, 401
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High Courts30 Oct 2019Allowed

Satish Kumar & Anr Vs Jagat Ram

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0070

Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(2), 14(7), 14(2)(i), 24, 24(4), 24(5)
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High Courts30 Oct 2019Allowed

Paras Bajaj Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0069

Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 120B, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8, 17
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High Courts25 Oct 2019Disposed Of

Harbhajan Singh Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0124

Himachal Pradesh Good Conduct Prisoners' (Temporary Release) Act, 1968 — Section 3, 3(1), 3(a), 4, 6Indian Penal Code, 1860 — Section 302Constitution Of India, 1950 — Article 21
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High Courts25 Oct 2019Dismissed

Lekh Ram And Another Vs Krishan And Others

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0122

Himachal Pradesh Land Revenue Act, 1953 — Section 23, 82(2)(c), 85, 86, 87, 88, 89, 94, 97, 99Code Of Civil Procedure, 1908 — Order 21 Rule 64
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High Courts25 Oct 2019Disposed Of

Saddam Hussain Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0067

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 354, 363, 366A, 452, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8, 17
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