High Courts24 Oct 2019Dismissed
Jai Mehta Vs Divisional Manager National Insurance Co
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0118
Motor Vehicles Act, 1988 — Section 39, 43
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 508 of 1,570
High Courts24 Oct 2019Allowed
Vakil Singh (through LRs) & Others Vs Bir Singh & Others
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0117
High Courts24 Oct 2019Disposed Of
Jagat Ram Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0116
Code Of Criminal Procedure, 1973 — Section 457Indian Forest Act, 1927 — Section 52
High Courts24 Oct 2019Dismissed
Dhanwanti Sharma Vs Devinder Singh
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0115
High Courts24 Oct 2019Disposed Of
Nand Kishore Vs Dharam Vir
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0114
Code Of Civil Procedure, 1908 — Order 21 Rule 32
High Courts24 Oct 2019Dismissed
Jai Ram Vs State Of H.P.
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0113
Punjab Excise Act, 1944 — Section 61(1), 61(c), 61(1)(a)
High Courts24 Oct 2019Allowed
State Of H.P. And Others Vs Devi Ram
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0112
High Courts24 Oct 2019Allowed
Bansi Lal And Others Vs Ram
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0111
Indian Succession Act, 1925 — Section 63
High Courts24 Oct 2019Dismissed
Roshan Lal (Deceased) Through His LRs Vs Tarsem Lal And Another
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0110
High Courts24 Oct 2019Allowed
Deputy Director Of Agriculture Vs Duni Chand
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0109
Industrial Disputes Act, 1947 — Section 10, 10(2), 10(4), 25Maharashtra Recognition Of Trade Unions And Prevention Of Unfair Labour Practices Act, 1971 — Section 30, 30(1)(b), 32Constitution Of India, 1950 — Article 14, 226
High Courts24 Oct 2019Disposed Of
Dhani Ram Vs Divisional Forest Officer And Another
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0108
High Courts24 Oct 2019Allowed
P.C. Marpa Vs Rewat Kumari
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0107
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3)Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts24 Oct 2019Allowed
Anil Kumar Sharma Vs Naresh Kumar alias Nika & Anr
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0106
Constitution Of India, 1950 — Article 136
High Courts24 Oct 2019Dismissed
Himachal Pradesh State Electricity Board Ltd. & Anr Vs Sanjay Kumar
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0105
Industrial Disputes Act, 1947 — Section 10, 10(2), 25F, 25H, 25GConstitution Of India, 1950 — Article 226
High Courts24 Oct 2019Dismissed
Parimahal Enclave Welfare Society And Others Vs H.P Secretariat Employees Cooperative Housing Society Ltd. And Others
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0104
Himachal Pradesh Municipal Corporation Act, 1994 — Section 208Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 1
High Courts24 Oct 2019Allowed
Dhanvir Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0062
Code Of Criminal Procedure, 1973 — Section 154, 164(5), 439Indian Penal Code, 1860 — Section 354D, 376, 452, 506
High Courts24 Oct 2019Allowed
Bali Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0061
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 17
High Courts24 Oct 2019Allowed
Vijay Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0060
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 182, 186, 189, 190, 195A, 203, 307, 323, 325, 354, 355, 498A, 506
High Courts24 Oct 2019Disposed Of
State Of Himachal Pradesh & Ors Vs M/s Jerath Electronics And Allied Industries Pvt. Ltd
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0059
High Courts24 Oct 2019Allowed
Brij Kumar Vs Ramesh Kumar And Another
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0058
Code Of Civil Procedure, 1908 — Order 6 Rule 17