High Courts06 Nov 2019Dismissed
Punjab Singh Vs Kamla Devi & Ors
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0015
Code Of Criminal Procedure, 1973 — Section 133, 482
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 506 of 1,570
High Courts06 Nov 2019Dismissed
Ram Parkash (Since Dead) Through Lrs Vs Sudesh Kumari
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0012
Code Of Civil Procedure, 1908 — Order 26 Rule 9Constitution Of India, 1950 — Article 227
High Courts05 Nov 2019Allowed
Sandeep Sharma Vs Narinder Sharma
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0074
Code Of Civil Procedure, 1908 — Order 14 Rule 5, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), Order 41 Rule 23, Order 41 Rule 24, Order 41 Rule 25Constitution Of India, 1950 — Article 227
High Courts05 Nov 2019Partly Allowed
Ved Ram And Others Vs Lot Ram And Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0073
Code Of Civil Procedure, 1908 — Order 7 Rule 14, Order 7 Rule 14(2), Order 7 Rule 14(3)
High Courts05 Nov 2019Dismissed
Mohinder Singh & Another Vs Divisional Commissioner Kangra Division & Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0072
Constitution Of India, 1950 — Article 227
High Courts05 Nov 2019Dismissed
Amarjeet Sen Vs State Bank Of Patiala
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0071
Indian Contract Act, 1872 — Section 72
High Courts05 Nov 2019Dismissed
Manoj Kumar And Another Vs Joginder Kumar And Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0070
Indian Succession Act, 1925 — Section 62, 70, 276Code Of Civil Procedure, 1908 — Order 14 Rule 5Constitution Of India, 1950 — Article 227
High Courts05 Nov 2019Dismissed
State Of Himachal Pradesh And Another Vs Gulabu Devi
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0011
High Courts05 Nov 2019Dismissed
Sanjay Bhagwati Vs Ved Parkash & Ors
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0010
Right To Information Act, 2005 — Section 4, 4(1)(b), 5(5), 7(1), 20, 20(2)
High Courts05 Nov 2019
Trilochan Singh Vs Surinder Kumar And Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0009
High Courts04 Nov 2019Allowed
Prakash Chand Saklani Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0007
Indian Penal Code, 1860 — Section 323, 354A, 376, 451, 506Code Of Criminal Procedure, 1973 — Section 438
High Courts04 Nov 2019Allowed
Tilak Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0006
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 21, 25, 37Code Of Criminal Procedure, 1973 — Section 438
High Courts01 Nov 2019Allowed
Roshan Lal Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0069
Code Of Criminal Procedure, 1973 — Section 154, 482Indian Penal Code, 1860 — Section 34, 147, 148, 149, 323, 324, 325, 341, 504
High Courts01 Nov 2019Dismissed
Yashwant Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0008
Himachal Panchayati Raj Act, 1994 — Section 163
High Courts01 Nov 2019Dismissed
Som Dutt And Others Vs Shyam Singh And Another
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0005
Transfer of Property Act, 1882 — Section 106
High Courts01 Nov 2019Allowed
New India Assurance Company Limited Vs Firaoja And Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0004
High Courts01 Nov 2019Allowed
Kunal Kaloshia Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0003
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 21, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Nov 2019Allowed
Abhishek Chaudhary Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0002
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 342, 500, 504, 506BScheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(e)(r)
High Courts01 Nov 2019Disposed Of
Ekta Tiwari Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0001
Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Narcotics, Drugs And Psychotropic Substances Act, 1985 — Section 21, 29Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts31 Oct 2019Disposed Of
Sonika Devi & Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0077
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 307, 323, 354, 354A, 506