High Courts11 Nov 2019Partly Allowed
Shyam Kumar Vs Haryana Roadways Ambala Depot And Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0039
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 504 of 1,570
High Courts11 Nov 2019
Surjeet Singh Vs Yashwant Singh (Since Deceased) Through His Legal Heirs
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0038
High Courts11 Nov 2019Disposed Of
State Of Himachal Pradesh & Anr Vs Tarun Mahindru
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0037
High Courts11 Nov 2019Dismissed
Rai Singh Vs Sheela Devi & Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0036
High Courts11 Nov 2019Dismissed
Meera Devi & Ors Vs Sanjiv Kumar & Ors
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0035
High Courts11 Nov 2019Dismissed
Lalita Sharma (Since Deceased) Through Her Legal Heirs Vs Lt. Col. Kawal Bir Makin
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0034
Himachal Pradesh Urban Rent Control Act, 1987 — Section 2(j), 14(3)(a)(i)
High Courts11 Nov 2019Dismissed
State Of H.P. & Ors Vs Rikhi Ram (Since Deceased) Through His Legal Heirs
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0033
Land Aquisition Act, 1894 — Section 4
High Courts11 Nov 2019Dismissed
Vishwa Karma Mandir/Sarai Committee Vs Rajinder Kumar & Anr
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0032
High Courts11 Nov 2019Disposed Of
Bharuch Enviro Infra Structure Ltd. And Others Vs Protector And Gamble Home Products Private Ltd And Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0031
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 11(b)Constitution Of India, 1950 — Article 227
High Courts11 Nov 2019Allowed
Sevati Devi And Another Vs Indira Devi And Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0030
Hindu Succession Act, 1956 — Section 63
High Courts11 Nov 2019Dismissed
Kamla Devi And Others Vs Rajinder Thakur And Another
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0029
Code Of Civil Procedure, 1908 — Order 21 Rule 27
High Courts11 Nov 2019Dismissed
Loharu Ram Vs Keemtu And Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0028
High Courts11 Nov 2019Dismissed
Shyam Singh Vs Secretary (Forest) Govt. Of H.P. And Another
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0027
Code Of Civil Procedure, 1908 — Order 41 Rule 21
High Courts11 Nov 2019Dismissed
Ashwani Kumar Vs Om Prakash And Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0026
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 22 Rule 2, Order 22 Rule 4
High Courts11 Nov 2019Dismissed
Jeet Singh Vs Jagdish Chand
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0025
High Courts11 Nov 2019Dismissed
Balak Ram And Others Vs Surtu And Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0024
Evidence Act, 1872 — Section 108
High Courts08 Nov 2019Dismissed
Taru Ram Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0088
Industrial Disputes Act, 1947 — Section 2(k), 10, 10(1)
High Courts08 Nov 2019Dismissed
Arvind Singh And Others Vs Lal Singh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0087
Himachal Pradesh Land Revenue Act, 1953 — Section 14Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 104, 104(3)
High Courts08 Nov 2019Dismissed
Raj Kumar And Others Vs Rajinder Kumar And Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0086
Code Of Civil Procedure, 1908 — Section 100
High Courts08 Nov 2019Dismissed
M/s Shivalik Fibres Pvt. Ltd And Ors Vs Punjab National Bank
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0021
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 18Code Of Civil Procedure, 1908 — Order 47 Rule 1