High Courts21 Nov 2019Allowed

Vijay @ Junna Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0064

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts21 Nov 2019Allowed

Vijay @ Junna Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0062

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts21 Nov 2019Allowed

Raminder Singh Kapany Vs Parminder Singh Kapany

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0059

Succession Act, 1925 — Section 63(c)Evidence Act, 1872 — Section 68Code Of Civil Procedure, 1908 — Order 1 Rule 6, Order 6 Rule 15, Order 14 Rule 5, Order 6 Rule 15(4), Order 8 Rule 5, Order 8 Rule 4, Order 14 Rule 3, Order 6 Rule 17, Order 14 Rule 1, Order 10 Rule 2, Order 14 Rule 1(2)
High Courts20 Nov 2019

Aarti Rana Vs Gaurav Rana & Ors

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0097

Code Of Criminal Procedure, 1973 — Section 125, 482Indian Penal Code, 1860 — Section 498ACode Of Civil Procedure, 1908 — Section 24, 25, 27
High Courts19 Nov 2019Dismissed

Ram Chand Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0096

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xvi), 2(xv), 2(xi)(a), 19, 20, 21(c), 24, 27A, 37
High Courts19 Nov 2019Dismissed

Yash Pal Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0095

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xvi), 2(xv), 2(xi)(a), 19, 20, 21(c), 24, 27A, 37
High Courts19 Nov 2019Dismissed

Bhupender Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0094

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xvi), 2(xv), 2(xi)(a), 19, 20, 21(c), 24, 27A, 37
High Courts19 Nov 2019Dismissed

Shanta Bahadur Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0093

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xvi), 2(xv), 2(xi)(a), 19, 20, 21(c), 24, 27A, 37
High Courts19 Nov 2019Dismissed

Talbe Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0092

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xv), 2(xvi), 2(xi)(a), 19, 24, 27A, 20, 21(c), 37