CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 501 of 1,570

High Courts28 Nov 2019Dismissed

Prem Raj Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0120

Code Of Criminal Procedure, 1973 — Section 313, 436, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37Indian Penal Code, 1860 — Section 302
Read judgment
High Courts28 Nov 2019Disposed Of

Balbir Sharma Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0103

Code Of Criminal Procedure, 1973 — Section 436, 436AHimachal Pradesh Excise Act, 2011 — Section 39(1)(A)Constitution Of India, 1950 — Article 21
Read judgment
High Courts27 Nov 2019Allowed

Nirmala Devi Vs Divisional Commissioner Mandi And Others

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0118

Himachal Pradesh Panchayati Raj Act, 1994 — Section 145(1), 145(2), 145(1)(a)Indian Penal Code, 1860 — Section 302, 303, 304¬B, 305, 306, 307, 312, 313, 314, 315, 316, 317, 318, 336-A, 366¬B, 373, 374, 375, 376, 377, 395, 396, 397, 398, 408, 409, 420, 436, 458, 459, 460Indian Forest Act, 1927 — Section 41, 42
Read judgment
High Courts27 Nov 2019Allowed

Sumit Rangra Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0112

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 342, 500, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(e)(r)
Read judgment
High Courts26 Nov 2019Disposed Of

Joginder Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0107

Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436AIndian Penal Code, 1860 — Section 342, 376, 452, 506Constitution Of India, 1950 — Article 21
Read judgment
High Courts26 Nov 2019Allowed

Sanjay Deshta Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0105

Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 354(A)Protection Of Children From Sexual Offences Act, 2012 — Section 10
Read judgment
High Courts26 Nov 2019Allowed

Jagdev Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0099

Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 354, 354A, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8
Read judgment