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High Court Of Himachal Pradesh judgments

31,399 judgments · page 500 of 1,570

High Courts02 Dec 2019Allowed

Narender Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0003

Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 354, 354A, 506Protection Of Children From Sexual Offences Act, 2012 — Section 10, 12
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High Courts29 Nov 2019Dismissed

Ravinder Jeet & Others Vs Gian Chand & Others

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0128

Himachal Pradesh Land Revenue Act, 1953 — Section 163Code Of Civil Procedure, 1908 — Order 39 Rules 1, Order 39 Rules 2, Order 42 Rule 27, Order 41 Rule 27
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High Courts29 Nov 2019Partly Allowed

Surjit Kumar & Others Vs Neelam Rai

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0127

Code Of Civil Procedure, 1908 — Order 23 Rule 1(3a), Order 23 Rule 1(b), Order 23 Rule 1(3), Order 6 Rule 17
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High Courts29 Nov 2019Dismissed

State Of H.P. Vs Rakesh Kumar

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0126

Copy Right Act, 1957 — Section 52, 52A, 63, 68ACode Of Criminal Procedure, 1973 — Section 313
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High Courts29 Nov 2019Disposed Of

Sawaran Singh Vs State Of H.P.

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0114

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 468, 471
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High Courts28 Nov 2019Allowed

Jagdeep Singh Vs Ramesh Singh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0137

Evidence Act, 1872 — Section 137, 165Negotiable Instruments Act, 1881 — Section 138, 143, 144, 145, 146, 145(1), 145(2)Code Of Criminal Procedure, 1973 — Section 260(1)(iv)(iii)(ii), 262, 263, 263(g), 263(h), 264, 265, 482
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