High Courts05 Dec 2019Dismissed
Kanwal Preet Singh Vs Indian Oil Corporation Ltd And Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0027
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 499 of 1,570
High Courts05 Dec 2019Dismissed
Rajesh Vats & Another Vs Chaman Lal & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0026
Limitation Act, 1963 Section 5Limitation Act, 1963 Article 136
High Courts05 Dec 2019Dismissed
Rakesh Chand Vs Rajinder Kumar
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0025
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
High Courts05 Dec 2019Dismissed
State Of Himachal Pradesh Vs Raj Pal And Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0024
Gambling Act, 2005 — Section 13A
High Courts05 Dec 2019Dismissed
Bandna Kumari Vs Bhakra Beas Management Board And Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0007
Specific Relief Act, 1963 — Section 14
High Courts05 Dec 2019Allowed
Sanjay Kumar Sharma Vs Bharat Petroleum Corporation Limited And Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0006
High Courts04 Dec 2019Dismissed
Guddo And Others Vs Govind Raj Mini And Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0023
High Courts04 Dec 2019Dismissed
State Of Himachal Pradesh Vs Joginder Pal
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0022
Indian Penal Code, 1860 — Section 323, 325, 379, 382, 451, 511Code Of Criminal Procedure, 1973 — Section 154, 313
High Courts04 Dec 2019Dismissed
State Of Himachal Pradesh Vs Sushil Kumar And Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0011
Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 154, 313, 378
High Courts04 Dec 2019Allowed
Manish Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0010
Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 15, 29
High Courts04 Dec 2019Allowed
Jatin Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0009
Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts04 Dec 2019Allowed
Rakesh Kumar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0008
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts03 Dec 2019Dismissed
Gulab Singh & Another Vs Jhanpi Ram & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0021
High Courts03 Dec 2019Allowed
Vijay Kumar And Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0020
Code Of Criminal Procedure, 1973 — Section 131(2)(b), 173, 313, 391, 417(3), 428, 482Indian Penal Code, 1860 — Section 34, 120, 381, 407Evidence Act, 1872 — Section 27
High Courts03 Dec 2019Dismissed
Subhadra Vs Kamla Devi And Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0019
Code Of Civil Procedure, 1908 — Section 80, 80(2)Hindu Marriage Act, 1955 — Section 4, 5, 5(i), 11
High Courts03 Dec 2019Allowed
Satya Panwar Vs Union Of India And Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0018
High Courts03 Dec 2019Dismissed
Vicky Sohal Vs Diksha Devi & Anr
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0014
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 376, 406, 498A, 506Constitution Of India, 1950 — Article 142, 226
High Courts03 Dec 2019Dismissed
Nikhil Kumar Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0013
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 338, 406, 498AMotor vehicle Act, 1988 — Section 181, 196
High Courts03 Dec 2019Dismissed
Suman Kumar Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0012
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 354, 406, 451, 498A, 506Constitution Of India, 1950 — Article 142, 226
High Courts03 Dec 2019Allowed
Didar Singh And Another Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0004
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 332, 353, 406, 498AConstitution Of India, 1950 — Article 142, 226