High Courts19 Dec 2019Dismissed
K.G. Thakur & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0055
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 497 of 1,570
High Courts18 Dec 2019Dismissed
Chander Kiran And Another Vs Arun Kumar
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0074
Code Of Criminal Procedure, 1973 — Section 125, 125(4), 397, 399, 482Hindu Marriage Act, 1955 — Section 13BConstitution Of India, 1950 — Article 227
High Courts18 Dec 2019Dismissed
Jindo Kumar Vs State Of HP And Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0073
High Courts18 Dec 2019Dismissed
Mehar Chand And Others Vs Subhash Chand
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0072
Indian Penal Code, 1860 — Section 499, 500
High Courts18 Dec 2019Dismissed
Lajwanti & Another Vs Mandir Kalisthan Nahan
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0054
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts18 Dec 2019Disposed Of
Manjinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0053
Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Himachal Pradesh Excise Act, 2011 — Section 39(1)
High Courts18 Dec 2019Disposed Of
Gurdev Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0052
Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Himachal Pradesh Excise Act, 2011 — Section 39(1)Constitution Of India, 1950 — Article 21
High Courts17 Dec 2019Allowed
Rohit Kumar Vs M/s Nirba Associates And Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0071
Code Of Criminal Procedure, 1973 — Section 256, 256(1)
High Courts17 Dec 2019Dismissed
Hema Nand Sharma (Deceased) Through His Legal Representatives Smt. Vimla Sharma & Others Vs Baba Jung Bahadur Singh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0051
High Courts17 Dec 2019Allowed
Jai Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0017
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts16 Dec 2019Dismissed
Himachal Pradesh State Forest Development Corporation Ltd. & Another Vs Partap Singh & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0070
Arbitration And Conciliation Act, 1996 — Section 34(3), 34, 37
High Courts16 Dec 2019Dismissed
Y.P. Verma Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0069
Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 118, 118(3)(b)Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts16 Dec 2019Disposed Of
Aloka Mehta Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0068
High Courts16 Dec 2019Dismissed
Nishant Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0067
Constitution Of India, 1950 — Article 14, 16, 226
High Courts16 Dec 2019Disposed Of
Sunil Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0050
Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 147, 149, 380, 427, 435, 452, 457, 504, 506, 508Constitution Of India, 1950 — Article 21
High Courts16 Dec 2019Disposed Of
Rajinder Kumar Alias Mintu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0049
Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 147, 149, 380, 427, 435, 452, 457, 504, 506, 508Constitution Of India, 1950 — Article 21
High Courts16 Dec 2019Disposed Of
Ritesh Parmar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0048
Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 147, 149, 380, 427, 435, 452, 457, 504, 506, 508Constitution Of India, 1950 — Article 21
High Courts16 Dec 2019Dismissed
Deepa Singha Vs Pardeep Kumar And Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0047
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts16 Dec 2019Allowed
Bhumi Nand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0046
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts16 Dec 2019Allowed
Sanjeev Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0045
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6