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High Court Of Himachal Pradesh judgments

31,399 judgments · page 495 of 1,570

High Courts30 Dec 2019Disposed Of

Pawan Kumar Vs State Of H.P.

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0106

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(i)Indian Penal Code, 1860 — Section 342, 363, 366, 376
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High Courts27 Dec 2019Allowed

Nitesh Kumar @ Sunny Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0102

Code Of Criminal Procedure, 1973 — Section 154, 164, 439Indian Penal Code, 1860 — Section 366, 376Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V)
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High Courts26 Dec 2019Allowed

Sheela Devi Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0099

Central Civil Services (Pension) Rules, 1972 — Rule 2, 2(g), 17Constitution Of India, 1950 — Article 14, 16Civil Service Regulations, 1993 — Regulation 370
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High Courts21 Dec 2019Partly Allowed

Oriental Insurance Company Ltd. Vs Huma Devi And Ors

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0062

Motor Vehicles Act, 1988 — Section 140, 140(4), 141, 142, 143, 144, 163A, 163A(2), 166Motor Vehicles Act, 1939 — Section 92A, 92B, 92C, 92D, 92EPayment Of Wages Act, 1936 — Section 13A
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High Courts21 Dec 2019Disposed Of

S. Alexander Xavier Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0061

Indian Penal Code, 1860 — Section 304ACode Of Criminal Procedure, 1973 — Section 154, 154(1), 154(3), 156, 156(3), 157, 173, 174Constitution Of India, 1950 — Article 226
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High Courts20 Dec 2019Allowed

Rekha Vs State Of H.P.& Another

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0058

Code Of Civil Procedure, 1908 — Section 151, 152Land Acquisition Act, 1894 — Section 4, 4(1), 18, 23(1), 23(2), 23(1A), 28, 34Constitution Of India, 1950 — Article 227
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High Courts20 Dec 2019Disposed Of

Manoj Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0057

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 149, 201, 323, 354, 355, 380, 427, 435, 454, 455, 500, 504, 506, 508
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High Courts19 Dec 2019Dismissed

Kamal Kant Vs Jagdish Chand And Another

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0094

Code Of Civil Procedure, 1908 — Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 98(2), Order 21 Rule 100, Order 21 Rule 102
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