High Courts19 Dec 2019Dismissed
M/s E.R Motors & Another Vs M/s Shiva Distributors
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0093
Code Of Civil Procedure, 1908 — Section 20
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 496 of 1,570
High Courts19 Dec 2019Dismissed
Bimla Chandel & Ors Vs State of H.P. And Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0092
High Courts19 Dec 2019Dismissed
M/s Prem Sagar & Sons Vs M/s Oriental Fire And General Insurance Company
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0091
High Courts19 Dec 2019Dismissed
State Of H.P. Vs Kamal Dev
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0090
Indian Penal Code, 1860 — Section 325, 341, 504, 506Evidence Act, 1872 — Section 27
High Courts19 Dec 2019Allowed
Kanta Devi Vs State Of H.P.
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0089
Indian Penal Code, 1860 — Section 336, 504, 506Code Of Criminal Procedure, 1973 — Section 161
High Courts19 Dec 2019Partly Allowed
Roshan Lal Thakur Vs Punjab National Bank And Anr
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0088
Indian Penal Code, 1860 — Section 34, 294, 323, 341, 506BConstitution Of India, 1950 — Article 141Punjab National Bank Officer Employees (D&A) Regulations, 1977 — Regulation 4(h)
High Courts19 Dec 2019Dismissed
Udham Singh Vs Kailasha Devi & Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0087
Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 45
High Courts19 Dec 2019Dismissed
H.P. State Forest Corporation & Another Vs Brij Kumari & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0086
Arbitration And Conciliation Act, 1996 — Section 8
High Courts19 Dec 2019Dismissed
Ashok Kumar Vs Ramesh Chand & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0085
High Courts19 Dec 2019Dismissed
Nirmla Devi Vs Vinay Kumar & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0084
Code Of Civil Procedure, 1908 — Order 21 Rule 32, Order 21 Rule 35
High Courts19 Dec 2019Allowed
Bhagwan Dass deceased through LRs. Vs Tulu @ Tula Ram & Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0083
High Courts19 Dec 2019Allowed
Rajinder Kumar Sood Vs Manju Sood & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0082
Indian Penal Code, 1860 — Section 34, 427, 448Evidence Act, 1872 — Section 91, 92
High Courts19 Dec 2019Allowed
Vyasa Devi And Others Vs Bihari Lal
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0081
Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 31, 104, 104(iii)
High Courts19 Dec 2019Dismissed
Shyam Lal (Deceased) Through His Lrs And Another Vs Roshan Lal And Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0080
High Courts19 Dec 2019Allowed
Bhikam Ram Vs Sansal Krishi Sewa Cooperative Society And Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0079
Himachal Pradesh Cooperative Societies Act, 1968 — Section 72, 72(2)
High Courts19 Dec 2019Dismissed
Jaswant Singh Vs State Of H.P.
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0078
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 161, 164, 173, 313
High Courts19 Dec 2019Dismissed
Mukand Lal Sharma (Deceased) Through Lrs. Vs State Bank Of India & Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0077
Code Of Civil Procedure, 1908 — Order 21 Rule 90, Order 21 Rule 66, Order 41 Rule 66, Order 21 Rule 66(2)
High Courts19 Dec 2019Partly Allowed
National Insurance Company Ltd Vs Ashwani Kumar And Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0076
High Courts19 Dec 2019Dismissed
State Of H.P. Vs Hoshiar Singh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0075
High Courts19 Dec 2019Disposed Of
Rajneesh Kanwar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0056