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High Court Of Himachal Pradesh judgments

31,399 judgments · page 511 of 1,570

High Courts16 Oct 2019Disposed Of

Rajender Kumar Vs Shyam Lal And Anr

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0039

Workmen’s Compensation Act, 1923 — Section 4, 15, 22, 30Motor Vehicle Act, 1988 — Section 2(21), 2, 4A, 10, 10(2)(d), 41(1)Employees Compensation Act, 1923 — Section 4A(1), 4(1b), 4(1), 4A(3), 4A(3)(a), 4A(3)(b), 4(3)(a)(ii)
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High Courts16 Oct 2019Allowed

Goldy Masih Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0025

Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 34, 188, 307, 332, 353, 379, 395, 473, 489Arms Act, 1959 — Section 25, 27
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High Courts15 Oct 2019Allowed

Dropti Vs Sohnu Ram And Others

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0022

Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227
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High Courts15 Oct 2019Disposed Of

Raghu Nath Vs Krishanu Ram

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0015

Code Of Civil Procedure, 1908 — Order 39 Rule 2AConstitution Of India, 1950 — Article 227
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High Courts15 Oct 2019Dismissed

Kamal Katoch Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2019) 10 SHI CK 0012

Code Of Criminal Procedure, 1973 — Section 202, 227, 245, 313, 482Indian Penal Code, 1860 — Section 34, 82, 463, 467, 468, 471
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