High Courts01 Oct 2019Disposed Of
Kaushalya Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0009
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 513 of 1,570
High Courts01 Oct 2019Allowed
Sanjeev Kumar And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0008
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 406, 427, 452, 498A, 506
High Courts01 Oct 2019Allowed
Lajma Kanwar And Another Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2019) 10 SHI CK 0001
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 406, 498AConstitution Of India, 1950 — Article 142, 226
High Courts30 Sept 2019Allowed
Pankaj Kumar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0132
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 342, 376, 420, 452, 467, 468, 471, 506Information Technology Act, 2000 — Section 67
High Courts30 Sept 2019Allowed
Uttam Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0131
High Courts30 Sept 2019Allowed
Dharam Singh @ Dharmu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0130
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts30 Sept 2019Dismissed
Pwan Kumar Vs Liberty Videocon General Insurance Ltd. & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0129
High Courts30 Sept 2019Dismissed
Thinku Ram deceased through LRs Vs Om Parkash & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0128
High Courts30 Sept 2019Dismissed
Manager Bajaj Allianz General Insurance Company Ltd. Vs Vinod Kumar & Another
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0127
Motor Vehicles Act, 1988 — Section 163A
High Courts30 Sept 2019Dismissed
Dhani Ram Vs Kuldeep Singh & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0126
High Courts30 Sept 2019Allowed
Sarita Devi & Others Vs Oriental Insurance Co. Ltd. & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0125
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts30 Sept 2019Dismissed
Neerat Ram & Another Vs Ram Nath & Another
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0124
High Courts30 Sept 2019Dismissed
State Of Himachal Pradesh Vs Thakur Dass
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0122
Indian Penal Code, 1860 — Section 354Code Of Criminal Procedure, 1973 — Section 173, 313
High Courts30 Sept 2019Dismissed
Reeta Devi Vs Balwinder Sharma
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0121
High Courts30 Sept 2019Partly Allowed
Oriental Insurance Company Ltd Vs Anuradha Devi And Anr
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0120
High Courts30 Sept 2019Dismissed
Kala Devi And Others Vs Tek Singh And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0119
Indian Succession Act, 1925 — Section 63
High Courts30 Sept 2019Dismissed
Inder Dev And Others Vs Kubza Devi And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0118
Evidence Act, 1872 — Section 63, 68, 71Indian Succession Act, 1925 — Section 63
High Courts30 Sept 2019Dismissed
Himat Singh Vs Kashmir Singh And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0117
Indian Succession Act, 1925 — Section 63
High Courts30 Sept 2019Dismissed
Narayan Chand Vs Chaman Lal through LRs And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0116
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts30 Sept 2019Dismissed
Devender Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0115
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302