High Courts19 Sept 2019Allowed
Bhoop Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0035
Code Of Criminal Procedure, 1973 — Section 154, 164, 438Indian Penal Code, 1860 — Section 376, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 516 of 1,570
High Courts18 Sept 2019Dismissed
Sulajeet Singh And Another Vs Kanshi Ram And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0145
Code Of Civil Procedure, 1908 — Section 24, 148, 151, Order 39 Rule 1, Order 39 Rule 2Constitution Of India, 1950 — Article 227
High Courts18 Sept 2019Allowed
Laxmi Devi Vs State Of Himachal Prades & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0069
Land Acquisition Act, 1894 — Section 5
High Courts18 Sept 2019Dismissed
Collector Land Acquisition Hp. Pwd & Another Vs Prem Chand
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0068
Land Acquisition Act, 1894 — Section 4
High Courts18 Sept 2019Dismissed
Firoz Khan And Ors Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0067
Code Of Criminal Procedure, 1973 — Section 154, 438Indian Penal Code, 1860 — Section 34, 323, 325, 342, 382
High Courts18 Sept 2019Allowed
Rama Sharma Vs State Of Himachal Pradesh Through Its Secretary Department Of Social Justice And Empowerment, Shimla-2 & Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0066
Constitution Of India, 1950 — Article 14
High Courts18 Sept 2019Dismissed
Vijay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0037
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 302, 323, 341Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(2)(5)
High Courts18 Sept 2019Dismissed
Manjeet Singh Vs Central Bureau Of Investigation
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0034
Code Of Criminal Procedure, 1973 — Section 164, 438, 439Indian Penal Code, 1860 — Section 120B, 167, 193, 195, 347, 384, 389, 511Prevention Of Corruption Act, 1988 — Section 7, 13(2), 13(1)(D)
High Courts18 Sept 2019Dismissed
Firoz Khan And Ors Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0033
Code Of Criminal Procedure, 1973 — Section 154, 438Indian Penal Code, 1860 — Section 34, 323, 325, 342, 382
High Courts17 Sept 2019Dismissed
Shashikant And Another Vs Krishna @ Krishan Singh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0144
High Courts17 Sept 2019Allowed
Gaurav Kumar And Ors Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0070
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 465, 468, 469, 471
High Courts17 Sept 2019Dismissed
Pushpa Saini And Anr Vs Chanda Devi
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0042
Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts17 Sept 2019Dismissed
Dr. Sidharth Sood Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0032
General Rules, 1976 — Rule 3
High Courts16 Sept 2019Allowed
Vikas Sagar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0030
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts13 Sept 2019Allowed
Suresh Verma & Another Vs Kamlesh Kumar & Ors
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0090
Code Of Civil Procedure, 1908 — Section 10, Order 6 Rule 17, Order 14 Rule 1, Order 14 Rule 2Representation Of The People Act, 1951 — Section 90
High Courts13 Sept 2019Dismissed
Suman Bala Vs Hindustan Petroleum Corporation Limited And Another
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0089
Constitution Of India, 1950 — Article 226
High Courts13 Sept 2019
Ashish Gupta And Ors Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0029
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 147, 148, 149, 308, 323, 325, 341, 504, 506
High Courts12 Sept 2019
Babli Chauhan Vs M/S Mahindra And Mahindra Finance Services Limited
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0143
Negotiable Instruments Act, 1881 — Section 28, 118(a), 138, 139Code Of Criminal Procedure, 1973 — Section 313, 397
High Courts12 Sept 2019Dismissed
Shastra Vs Kimtu
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0142
Transfer Of Property Act, 1882 — Section 43, 106Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 118Code Of Civil Procedure, 1908 — Order 41 Rule 27, Order 1 Rule 10
High Courts12 Sept 2019Dismissed
Man Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2019) 09 SHI CK 0141
Indian Forest Act, 1927 — Section 32, 33, 41, 42, 52AIndian Penal Code, 1860 — Section 379Code Of Civil Procedure, 1908 — Section 80