COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 523 of 1,570

High Courts14 Aug 2019Dismissed

New India Assurance Co.Ltd Vs Govindi Devi & Others

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0043

Employees Compensation Act, 1923 — Section 4, 4A, 4(1), 4(1B), 22Workmen’s Compensation Rules, 1924 — Section 20(1)

High Courts14 Aug 2019Dismissed

State Of Himachal Pradesh Vs Surinder Singh

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0042

Indian Penal Code, 1860 — Section 279, 337, 338Code Of Criminal Procedure, 1973 — Section 154, 313

High Courts14 Aug 2019Allowed

Saravjeet Malhotra Vs ICICI Bank Ltd

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0041

Code Of Criminal Procedure, 1973 — Section 397, 401Negotiable Instruments Act, 1881 — Section 138

High Courts13 Aug 2019Dismissed

Ram Lal deceased through LRs Vs Chitra Rai & Others

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0040

High Courts13 Aug 2019Dismissed

Himachal Pradesh State Industrial Development Corporation Limited Vs M/s Himachal Air Products (P) Ltd And Others

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0039

State Financial Corporation Act, 1951 — Section 29Code Of Civil Procedure, 1908 — Order 22 Rule 4, Order 22 Rule 9

High Courts13 Aug 2019Allowed

Bhoop Singh Vs Soni Kumar

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0038

Negotiable Instruments Act, 1881 — Section 138, 139Code Of Criminal Procedure, 1973 — Section 313

High Courts13 Aug 2019Allowed

State Of H.P. Vs Sunil Kumar & Others

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0037

Code Of Criminal Procedure, 1973 — Section 173, 173(8)

High Courts13 Aug 2019Allowed

Makhan Singh Vs Gurdev Kaur And Others

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0036

Land Aquisition Act, 1894 — Section 30Code Of Civil Procedure, 1908 — Order 1 Rule 10

High Courts13 Aug 2019Dismissed

Piare Lal Vs Durga Singh And Others

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0035

Code Of Civil Procedure, 1908 — Section 11

High Courts13 Aug 2019Allowed

Mohinder Singh And Others Vs Roshan Lal And Others

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0034

Code Of Civil Procedure, 1908 — Section 10

High Courts13 Aug 2019Dismissed

Dev Raj Vs Nihal Singh & Others

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0033

High Courts13 Aug 2019Dismissed

National Insurance Co. Ltd Vs Sanjay Kumar & Another

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0032

Workmen's Compensation Act, 1897 — Section 4, 4(b)

High Courts13 Aug 2019Dismissed

Meena Devi & Another Vs Ranjit Singh & Others

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0031

High Courts13 Aug 2019Dismissed

Himachal Pradesh State Electricity Board Ltd Vs HCL Infotech Limited

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0030

Arbitration And Conciliation Act, 1996 — Section 34Electricity Act, 2003 — Section 2(19)

High Courts13 Aug 2019Partly Allowed

New India Assurance Company Ltd Vs Rohit Kumar Sharma And Others

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0029

High Courts13 Aug 2019Dismissed

State Of Himachal Pradesh Vs Mansha Ram & Others

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0028

Code Of Criminal Procedure, 1973 — Section 313, 378Indian Penal Code, 1860 — Section 34, 323, 427, 452, 506

High Courts13 Aug 2019Allowed

Dhanpat Lal Sharma Vs Bhakra Beas Management Board (BBMB) And Another

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0027

Army Rules, 1954 — Rule 16AConstitution Of India, 1950 — Article 12, 14, 16, 16(1), 16(4), 16(4A)

High Courts09 Aug 2019Allowed

Shubdeep Dutta And Another Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0026

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 336, 337, 406, 498AConstitution Of India, 1950 — Article 142, 226

High Courts09 Aug 2019Allowed

Sanjeev Kumar Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0025

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 406, 498AConstitution Of India, 1950 — Article 142, 226

High Courts09 Aug 2019Dismissed

Hiramani Vs State Bank Of India & Ors

High Court Of Himachal Pradesh · (2019) 08 SHI CK 0024

Constitution Of India, 1950 — Article 12, 14, 16, 19, 21