High Courts25 Jun 2020Dismissed
Sunil Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0194
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 473 of 1,570
High Courts25 Jun 2020Disposed Of
Bijja Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0192
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 61Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts25 Jun 2020Disposed Of
Nisha Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0191
High Courts25 Jun 2020Disposed Of
Neelam Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0190
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 61, 85
High Courts25 Jun 2020Disposed Of
Kavita Thakur Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0189
Indian Penal Code, 1860 — Section 302, 304IIHimachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968 — Section 3, 4, 6
High Courts25 Jun 2020Disposed Of
Jagat Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0187
High Courts25 Jun 2020Disposed Of
Uma Dutt Vs Ved Prakash Sharma
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0186
Administrative Tribunals Act, 1985 — Section 17
High Courts25 Jun 2020
Gaurav Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0182
High Courts25 Jun 2020Disposed Of
Rattan Singh Vs Kumud Singh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0181
Constitution Of India, 1950 — Article 215Contempt Of Courts (C.A.T.) Rules, 1992 — Rule 10, 12
High Courts25 Jun 2020Disposed Of
Dalip Kumar Vs Jagdish Chander And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0180
Administrative Tribunals Act, 1985 — Section 17
High Courts25 Jun 2020Disposed Of
Shashi Pal Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0179
High Courts25 Jun 2020Disposed Of
Gian Chand Vs Ashok Tiwari And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0178
Constitution Of India, 1950 — Article 215Administrative Tribunals Act, 1985 — Section 17
High Courts25 Jun 2020Disposed Of
Bharat Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0176
High Courts25 Jun 2020Dismissed/Allowed
Dr. Bhanu Kanwar And Ors Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0175
Constitution Of India, 1950 — Article 14Postgraduate Medical Education Regulations, 2000 — Regulation 9, 9(IV)Indian Medical Council Act, 1956 — Section 20, 33
High Courts25 Jun 2020Disposed Of
Ojas Garg Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0174
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 504, 506Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts25 Jun 2020Dismissed
Meera Devi And Others Vs Manisha Nanda And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0173
High Courts24 Jun 2020Disposed Of
Parshotam Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0217
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
High Courts24 Jun 2020Disposed Of
Satpal Vs Manisha Nanda And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0216
High Courts24 Jun 2020Dismissed
Hanuman Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0215
Indian Penal Code, 1860 — Section 201, 302Arms Act, 1959 — Section 25, 30, 54, 59Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Jun 2020Disposed Of
Ravi Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0214
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 363, 366A, 376