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High Court Of Himachal Pradesh judgments

31,399 judgments · page 475 of 1,570

High Courts24 Jun 2020

Ashwani Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 06 SHI CK 0168

Indian Penal Code, 1860 — Section 323, 451, 506Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(i)(r)(s), 18, 18ACode Of Criminal Procedure, 1973 — Section 438, 439
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High Courts24 Jun 2020

Seema Devi Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 06 SHI CK 0167

Indian Penal Code, 1860 — Section 323, 451, 506Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(i)(r)(s), 18, 18ACode Of Criminal Procedure, 1973 — Section 438, 439
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High Courts23 Jun 2020Disposed Of

Naveen Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 06 SHI CK 0234

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 342, 376, 506
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High Courts23 Jun 2020Dismissed

Parminder Singh Vs Om Prakash

High Court Of Himachal Pradesh · (2020) 06 SHI CK 0231

Negotiable Instruments Act, 1881— Section 138Code Of Criminal Procedure, 1973 — Section 311, 313, 482
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High Courts23 Jun 2020Disposed Of

Pawan Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 06 SHI CK 0227

Code Of Criminal Procedure, 1973 — Section 439, 439(2)Indian Penal Code, 1860 — Section 34, 323, 325, 332, 353, 380, 448, 457, 506Evidence Act, 1872 — Section 27
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High Courts23 Jun 2020Disposed Of

Pawan Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 06 SHI CK 0223

Code Of Criminal Procedure, 1973 — Section 439, 439(2)Indian Penal Code, 1860 — Section 34, 201, 323, 325, 332, 353, 380, 411, 448, 457, 506
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High Courts23 Jun 2020Disposed Of

Mast Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 06 SHI CK 0221

Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 61, 85Code Of Criminal Procedure, 1973 — Section 436, 436A
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High Courts23 Jun 2020Disposed Of

Som Pal Vs Anjum Ara

High Court Of Himachal Pradesh · (2020) 06 SHI CK 0219

Administrative Tribunals Act, 1985 — Section 17
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High Courts23 Jun 2020Dismissed

Vinod Mittal Vs State Of H.P. & Another

High Court Of Himachal Pradesh · (2020) 06 SHI CK 0218

Constitution Of India, 1950 — Article 20(3), 21, 142Prevention Of Corruption Act, 1988 — Section 8Evidence Act, 1872 — Section 27, 106
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