High Courts29 Jun 2020Disposed Of
Kadar Mohd And Others Vs Sanjay Gupta And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0126
Constitution Of India, 1950 — Article 215Contempt Of Courts Act, 1971 — Section 12
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 472 of 1,570
High Courts29 Jun 2020Disposed Of
Kamal Kishore Alias Kabbu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0125
Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts29 Jun 2020Allowed
Surinder Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0124
High Courts29 Jun 2020Disposed Of
Sajid Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0123
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968 — Section 3(1)(a), 6
High Courts29 Jun 2020Allowed
Anil Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0122
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 323, 325, 341, 365, 376D, 506Code Of Criminal Procedure, 1973 — Section 154, 161, 164, 173, 173(2), 437A, 446, 446A
High Courts26 Jun 2020
Harjinder Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0171
High Courts26 Jun 2020Disposed Of
Nanak Chand And Others Vs Kumud Singh And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0169
Constitution Of India, 1950 — Article 215Contempt Of Courts (C.A.T.) Rules, 1992 — Rule 10, 12
High Courts26 Jun 2020Dismissed
Devi Ram And Anr Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0166
High Courts26 Jun 2020Disposed Of
Ashwani Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0165
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts26 Jun 2020Disposed Of
Champa Devi Vs Sanjay Gupta And Ors
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0164
High Courts26 Jun 2020Disposed Of
Sunil Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0163
High Courts26 Jun 2020Disposed Of
Madan Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0162
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 363, 366, 376, 376CProtection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts26 Jun 2020Disposed Of
Buta Singh @ Kala And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0161
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 34, 109, 120B, 201, 202, 307, 341, 427
High Courts26 Jun 2020Allowed
Naresh KumarVs State Of H.P.
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0160
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18Code Of Criminal Procedure, 1973 — Section 438
High Courts26 Jun 2020Allowed
Reena Verma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0159
High Courts26 Jun 2020Dismissed
Pradeep Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0158
Civil Service Regulations, 1993 — Article 56Constitution Of India, 1950 — Article 14, 16
High Courts26 Jun 2020Dismissed
Raj Kumar Jaswal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0157
Indian Penal Code, 1860 — Section 306
High Courts26 Jun 2020Disposed Of
Jagat Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0156
Indian Penal Code, 1860 — Section 34, 302, 328, 392, 473
High Courts26 Jun 2020Dismissed
Gian Chand Thakur Vs State Of HP And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0155
General Clauses Act, 1897 — Article 21Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(2), 10(6), 10(7), 14All India Services (Conduct) Rules, 1968 — Rule 3(2)
High Courts25 Jun 2020Disposed Of
Natranjan Kumar Vs Ashok Tiwari And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0196
Administrative Tribunals Act, 1985 — Section 17Contempt of Courts Act, 1971 — Section 12