High Courts30 Jun 2020Disposed Of
Laxmi Singh Vs Union Of India & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0108
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 470 of 1,570
High Courts30 Jun 2020Disposed Of
Diwan Chand And Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0107
High Courts30 Jun 2020Disposed Of
Shakuntla Khagta Vs Manmohan Sharma
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0106
High Courts30 Jun 2020Disposed Of
Garja Ram And Others Vs Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0105
High Courts30 Jun 2020Disposed Of
Suresh Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0103
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts30 Jun 2020Dismissed
Anil Kumar @ Sonu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0102
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 37
High Courts30 Jun 2020Disposed Of
Manic Goyal And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0101
Constitution Of India, 1950 — Article 21Drugs And Cosmetics Act, 1940 — Section 17A, 18(a)(i), 27(a)Indian Penal Code, 1860 — Section 308
High Courts30 Jun 2020Allowed
Vishv Mohan Vs Central University Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0100
High Courts30 Jun 2020Disposed Of
M/s Friends Alloys Vs Himachal Pradesh State Electricity Board Ltd. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0099
High Courts30 Jun 2020Disposed Of
Karam Chand Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0098
High Courts30 Jun 2020Dismissed
Nandi Verdhan Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0097
High Courts30 Jun 2020Disposed Of
Deepak Verma Vs Director General Of Prisons, Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0096
Constitution Of India, 1950 — Article 32, 136, 142, 226Indian Penal Code, 1860 — Section 34, 302, 323Arms Act, 1959 — Section 27
High Courts29 Jun 2020Dismissed
Gian Bahadur Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0154
High Courts29 Jun 2020
Balbinder Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0153
High Courts29 Jun 2020Disposed Of
Maheshwari Rawat Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0152
High Courts29 Jun 2020Disposed Of
Jyoti Pathania Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0151
High Courts29 Jun 2020
Het Ram And Others Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0150
High Courts29 Jun 2020
Roshan Lal Chauhan Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0149
High Courts29 Jun 2020Disposed Of
Pravinder Kumar Vs H.P. State Civil Supplies Corporation Ltd. & Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0148
High Courts29 Jun 2020Disposed Of
Rakesh Kumar Sharma Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0147