High Courts02 Jul 2020Disposed Of
Rajinder Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0405
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 468 of 1,570
High Courts02 Jul 2020Disposed Of
Ramesh Kumar & Another Vs Arun Kumar & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0404
High Courts02 Jul 2020Disposed Of
Rupa Guleria Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0403
High Courts02 Jul 2020
Yesh Paul And Others Vs P.C. Dhiman and others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0402
High Courts02 Jul 2020Allowed
Kushal Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0401
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 354A, 354D, 420, 452, 467, 468, 471, 506
High Courts02 Jul 2020
Chattar Singh Vs H.P. State Civil Supplies Corporation And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0400
High Courts02 Jul 2020Disposed Of
Pawan Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0399
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 307, 324, 436Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts02 Jul 2020Disposed Of
Harbans Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0398
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 341, 354A(i), 354A(ii), 354A(iv)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(1)(w)(i), 3(1)(w)(ii), 3(2)(va)
High Courts02 Jul 2020Disposed Of
Maangi Devi And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0397
Code Of Criminal Procedure, 1973 — Section 161, 164, 438Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 21
High Courts02 Jul 2020Disposed Of
National Insurance Company Limited Vs Bhagat Ram And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0396
High Courts02 Jul 2020Disposed Of
Yog Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0395
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 341, 354A(i), 354A(ii), 354A(iv)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(1)(w)(i), 3(1)(w)(ii), 3(2)(va)
High Courts01 Jul 2020
Shailesh Rana Vs Anil Kumar Khachi And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0443
High Courts01 Jul 2020
Roop Lal Vs Ajeet Kumar Thakur
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0442
High Courts01 Jul 2020Disposed Of
M/s Jiwan Industries Vs Himachal Pradesh State Pollution Control Board
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0441
High Courts01 Jul 2020Dismissed
Anjala Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0440
High Courts01 Jul 2020
Mehar Singh Vs R.K. Purthi
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0439
High Courts01 Jul 2020Disposed Of
Jagdish Chand Vs Commissioner, Municipal Corporation, Shimla
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0437
Contempt Of Courts (CAT) Rules, 1992 — Rules 3, 7Contempt Of Courts Act, 1971 — Section 12, 17
High Courts01 Jul 2020Disposed Of
Subash Chand Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0436
High Courts01 Jul 2020Disposed Of
Manoj Kumar Vs Anil Kumar Khachi And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0434
Contempt Of Courts Act, 1971 — Section 2(B), 12
High Courts01 Jul 2020Dismissed
Jagdish Chand Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0433
Constitution Of India, 1950 — Article 14, 16