High Courts29 Jun 2020Disposed Of
Ramesh Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0146
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 471 of 1,570
High Courts29 Jun 2020
Jagdish Chand Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0145
High Courts29 Jun 2020Dismissed
Hitesh Gandhi Vs Central Bureau Of Investigation
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0144
Indian Penal Code, 1860 — Section 120B, 409, 419, 465, 466, 471Prevention Of Corruption Act, 1988 — Section 13(I)(c), 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 173(2), 173(3)
High Courts29 Jun 2020Disposed Of
Chuni Lal Vs Kumud Singh And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0143
Himachal Pradesh Administrative Tribunal (Transfer Of Decided And Pending Cases And Applications) Act, 2008 — Section 17
High Courts29 Jun 2020Disposed Of
Puran Chand Vs Anil Khachi And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0142
Contempt of Courts Act, 1971 — Section 10, 12Administrative Tribunals Act, 1985, — Section 21
High Courts29 Jun 2020Disposed Of
Mohinder Kumar Vs H.P. State Forest Corporation & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0141
High Courts29 Jun 2020Disposed Of
Dharam Singh Vs State Of HP And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0140
Constitution Of India, 1950 — Article 226
High Courts29 Jun 2020Allowed
Satish Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0139
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 18, 19, 19(2), 20, 24, 24(3), 27A, 27A(4), 29, 37, 37(1)(b), 37(1)(b)(ii), 67Motor Vehicles Act, 1860 — Section 181, 192, 196
High Courts29 Jun 2020Disposed Of
Kalawati Vs Rakeh Korla
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0138
High Courts29 Jun 2020Disposed Of
Uma Datt Vs Dr. Amar Dev And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0137
High Courts29 Jun 2020Disposed Of
Jagdish Sharma Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0136
High Courts29 Jun 2020Disposed Of
Sajan Kumar And Another Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0135
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 307, 323, 332, 341, 353, 420, 452, 467, 468, 471, 504, 506
High Courts29 Jun 2020Disposed Of
Amar Chand Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0134
High Courts29 Jun 2020Disposed Of
Tilak Raj Vs Tilak Raj
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0133
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 26 Rule 9
High Courts29 Jun 2020Disposed Of
Padma Vati And Anr Vs Sanjay Gupta And Ors
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0132
High Courts29 Jun 2020Disposed Of
Pratibha Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0131
High Courts29 Jun 2020Dismissed
Kheema Devi Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0130
High Courts29 Jun 2020Dismissed
Krishan Bahadur Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0129
High Courts29 Jun 2020Disposed Of
Rajeev Shaunk And Ors Vs Anil Khachhi
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0128
High Courts29 Jun 2020Disposed Of
Rajesh Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0127