High Courts14 Jul 2020Disposed Of
Abdul Hamid Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0210
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 458 of 1,570
High Courts14 Jul 2020Dismissed
Raj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0209
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 29Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Jul 2020Disposed Of
Baldev Singh Vs HRTC And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0208
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts14 Jul 2020Disposed Of
Madhu Mati Vs HRTC And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0207
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts14 Jul 2020Disposed Of
Khem Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0206
High Courts14 Jul 2020Disposed Of
Jagdish Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0205
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Jul 2020Disposed Of
Jahid Mohd Vs Arun Sharma And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0204
High Courts14 Jul 2020
Om Dutt Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0203
High Courts14 Jul 2020Disposed Of
Ramesh Kumar Vs Devesh Kumar And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0201
High Courts14 Jul 2020Disposed Of
Devi Ram Vs State Of HP And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0200
High Courts14 Jul 2020Disposed Of
Dr. Anjana Mishra Vs Sanjay Gupta
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0199
High Courts14 Jul 2020Disposed Of
Hemawati Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0198
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 306Code Of Criminal Procedure, 1973 — Section 154, 436, 436A
High Courts14 Jul 2020Dismissed
Union Of India Through Chief Engineer Vs M/s Chadha & Company
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0196
Arbitration And Conciliation Act, 1996 — Section 20, 21, 31(3), 34, 34(2), 34(2A), 34(4), 37(C), 75, 81Arbitration Act, 1940 — Section 30
High Courts14 Jul 2020Dismissed
Puran Chand Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0195
Constitution Of India, 1950 — Article 14, 16Himachal Pradesh Police Act, 2007 — Section 12, 56
High Courts14 Jul 2020Disposed Of
Jamna Devi Vs Rohit Jamwal & Anr
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0173
High Courts13 Jul 2020Allowed
Bharti Axa General Insurance Company Limited Vs Kala Chauhan @ Kalawati And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0309
Motor Vehicles Act, 1988 — Section 140
High Courts13 Jul 2020Disposed Of
Ranjeet Singh & Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0253
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 498A
High Courts13 Jul 2020Disposed Of
Hari Ram Vs Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0252
High Courts13 Jul 2020Disposed Of
Nand Lal Vs Managing Director, Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0251
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts13 Jul 2020Disposed Of
Ravinder Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0250