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High Court Of Himachal Pradesh judgments

31,399 judgments · page 460 of 1,570

High Courts13 Jul 2020Disposed Of

Rakesh And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0224

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Indian Penal Code, 1860 — Section 34, 323, 341, 506
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High Courts13 Jul 2020Disposed Of

Dheeraj Verma Vs State Of H.P. And Ors

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0197

Constitution Of India, 1950 — Article 32, 136, 142, 226Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 27
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High Courts10 Jul 2020Disposed Of

Karan And Others Vs State Of H.P.

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0272

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 498A, 504, 506
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High Courts10 Jul 2020Disposed Of

Sonia Rana Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0267

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Indian Penal Code, 1860 — Section 120B, 406, 409, 468, 471
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