High Courts16 Jul 2020Disposed Of
Ashok Kumar Sharma And Anr Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0151
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 456 of 1,570
High Courts16 Jul 2020Dismissed
Dina Nath Vs Sukh Ram & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0150
Constitution Of India, 1950 — Article 227
High Courts16 Jul 2020Dismissed
Avinash Koundal And Others Vs Himachal Pradesh Staff Selection Commission And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0149
High Courts16 Jul 2020Dismissed
Shyam Lal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0148
High Courts15 Jul 2020Allowed
Amrik Singh And Anr Vs Gurbachan Singh And Anr
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0194
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 10
High Courts15 Jul 2020Allowed
Jagdish Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0192
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotics Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 20, 37, 61, 85
High Courts15 Jul 2020Allowed
Savita Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0191
High Courts15 Jul 2020Disposed Of
Mast Ram Vs Kumud Singh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0190
High Courts15 Jul 2020Allowed
Rajesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0189
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 173, 173(2), 437A, 439, 446, 446A
High Courts15 Jul 2020Disposed Of
Karam Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0188
High Courts15 Jul 2020Disposed Of
Tilak Raj Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0187
High Courts15 Jul 2020Disposed Of
Sanjeev Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0186
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 161, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 34, 323, 341, 354, 354A, 376
High Courts15 Jul 2020Allowed
Dr. Mandeep Kaur Vs Union Of India And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0185
Constitution Of India, 1950 — Article 21Maternity Benefit Act, 1961 — Section 2, 5
High Courts15 Jul 2020Disposed Of
Keshav Ram Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0184
Code Of Criminal Procedure, 1973 — Section 154, 161, 439Indian Penal Code, 1860 — Section 306, 498A
High Courts15 Jul 2020Disposed Of
Kiran And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0183
Constitution Of India, 1950 — Article 14, 321
High Courts15 Jul 2020Dismissed
M/S K.K Construction Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0182
Constitution Of India, 1950 — Article 14
High Courts15 Jul 2020Disposed Of
Mohan Lal Vs Ram Kumar Gautam And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0181
Contempt Of Courts Act, 1971, — Section 10, 12
High Courts15 Jul 2020Allowed
Vishal Kaushal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0180
Code Of Criminal Procedure, 1973 — Section 457, 482Indian Penal Code, 1860 — Section 34, 379
High Courts15 Jul 2020
Kanchan Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0179
Constitution Of India, 1950 — Article 14, 16
High Courts15 Jul 2020
Roshan Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0178