High Courts17 Jul 2020Disposed Of
Suresh Kumar Vs State Of H.P.& Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0140
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 455 of 1,570
High Courts17 Jul 2020Disposed Of
Ashok K. Rana Vs State Of Himachal Pradesh And Anr
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0139
High Courts17 Jul 2020Allowed
Dr. Ramesh Kumar Kataria Vs CSK HPKV And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0138
Constitution Of India, 1950 — Article 21Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(4)(b), 14((5)(a), 14((5)(b), 14(7), 14(24)(a)Central Civil Services (Conduct) Rules, 1964 — Rule 3
High Courts17 Jul 2020Dismissed
Salma And Others Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0137
Constitution Of India, 1950 — Article 136
High Courts17 Jul 2020Dismissed
G.S.Guleria Vs State Of H.P.& Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0136
High Courts17 Jul 2020Disposed Of
Subhash And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0135
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 325, 341
High Courts17 Jul 2020Disposed Of
Raj Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0134
Code Of Criminal Procedure, 1973 — Section 154, 438, 439(2)Indian Penal Code, 1860 — Section 147, 148, 149, 307, 341, 323, 504, 506
High Courts16 Jul 2020Disposed Of
Anand Sharma Vs Dinesh Malhotra And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0166
High Courts16 Jul 2020Dismissed
Shakuntla Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0165
High Courts16 Jul 2020Disposed Of
Rajneesh Chauhan Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0163
High Courts16 Jul 2020Disposed Of
Brij Lal Vs Yunus
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0162
High Courts16 Jul 2020Disposed Of
Prem Singh Verma Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0161
High Courts16 Jul 2020
Joginder Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0160
High Courts16 Jul 2020Dismissed
Ajay Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0159
High Courts16 Jul 2020Disposed Of
Asha Alias Shakuntla Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0158
High Courts16 Jul 2020Disposed Of
Sudershan Kumar & Others Vs Rajeev Sharma & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0157
High Courts16 Jul 2020Disposed Of
Gian Chand Vs Sandeep Bhatnagar And Anr
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0156
High Courts16 Jul 2020
Sobtu Vs Sushil Srivastav & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0155
High Courts16 Jul 2020Disposed Of
Head Of Department Of Rashtriya Military School Vs Nirmala Devi
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0154
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts16 Jul 2020Disposed Of
Mukesh Chand And Ors Vs State Of HP And Anr
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0152
Constitution Of India, 1950 — Article 226