High Courts15 Jul 2020
Anant Ram Vs Sanjay Kumar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0177
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 457 of 1,570
High Courts15 Jul 2020Disposed Of
Santosh Kumari Vs Rohit Jamwal And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0176
Contempt Of Courts Act, 1971 — Section 10, 12Administrative Tribunals Act, 1985 — Section 21
High Courts15 Jul 2020Disposed Of
Amar Nath And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0175
Constitution Of India, 1950 — Article 14Himachal Pradesh State Non¬technical Services) Rules, 1972 — Rule 5(1), 5(2)
High Courts15 Jul 2020Allowed/Dismissed
Devki Devi And Others Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0174
Constitution Of India, 1950 — Article 14, 16
High Courts15 Jul 2020Disposed Of
Hira Singh And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0172
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 451, 504, 506Scheduled Caste And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s)
High Courts15 Jul 2020Dismissed
M/S Satish Kumar Sharma Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0171
Constitution Of India, 1950 — Article 14
High Courts15 Jul 2020Disposed Of
Dr. Kamal Dev Sharma Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0170
Constitution Of India, 1950 — Article 14, 16, 162, 226, 309Himachal Pradesh Civil, Services Contributory Pension Rules, 2006 . — Rule 4(4), 4(26)Central Civil Services (Pension) Rules, 1972 — Rule 2, 2(g), 17
High Courts15 Jul 2020Disposed Of
Sonu Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0169
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts15 Jul 2020Disposed Of
Mohinder Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0168
Constitution Of India, 1950 — Article 12
High Courts15 Jul 2020Dismissed
Sandeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0167
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 19, 19(2), 20, 24, 24(2), 27A, 27A(3), 37, 37(1)(b)(ii), 67Code Of Criminal Procedure, 1973 — Section 438, 439
High Courts14 Jul 2020Disposed Of
Sanjeev Kumar Vs Rohit Jamwal
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0221
High Courts14 Jul 2020Disposed Of
Parveen Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0220
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts14 Jul 2020Dismissed
Lajender Singh Pathania Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0219
Constitution Of India, 1950 — Article 226
High Courts14 Jul 2020Dismissed
Naveen Dhaiya Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0217
Indian Penal Code, 1860 — Section 34, 302, 392Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Jul 2020Disposed Of
Ashish Kumar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0216
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 279, 337, 338
High Courts14 Jul 2020Dismissed
Dr. Chaman Lal Kant Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0215
High Courts14 Jul 2020Disposed Of
Dr. Suman Sharma Vs Sanjay Gupta & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0214
High Courts14 Jul 2020Disposed Of
Jia Lal Vs Manisha Nanda
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0213
High Courts14 Jul 2020Disposed Of
Nasima Vs Arun Sharma & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0212
High Courts14 Jul 2020Disposed Of
Shallu Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0211