High Courts06 May 2026
Manju Devi Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · 2025 INSC 998
Constitution of India-Article 12, 14, 16 and 21
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 40 of 1,571
High Courts06 May 2026Dismissed
State Of H.P. Vs Veer Chand
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0761
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 20(ii)(c), 50Code Of Criminal Procedure, 1973-Section 313
High Courts06 May 2026Disposed Of
Nand Kishore Vs Himachal Pradesh State Co-Operative Bank Ltd
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0760
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442Negotiable Instruments Act, 1881-Section 138, 147
High Courts06 May 2026Allowed
Amit Kumar Vs State Of HP
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0759
Indian Penal Code, 1860-Section 279, 337, 338Motor Vehicles Act, 1988-Section 185
High Courts06 May 2026Disposed Of
Prag Vyas Vs State Of HP & Anr
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0758
Bharatiya Nyaya Sanhita, 2023-Section 125(a), 279, 281Indian Penal Code, 1860-Section 279, 337
High Courts06 May 2026Disposed Of
Sahil Vs State Of HP And Others.
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0757
Bharatiya Nyaya Sanhita, 2023-Section 115(2), 333, 351(2), 352Bharatiya Nagarik Suraksha Sanhita, 2023-Section 359(1)Indian Penal Code, 1860-Section 452
High Courts06 May 2026Dismissed/ Disposed Of
Anil Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0756
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21(c)
High Courts06 May 2026Allowed
Sant Ram Chauhan And Another Vs Union Of India And Others
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0755
National Institute Of Technology Act, 2007-Section 26(1)
High Courts06 May 2026Dismissed
State Of Himachal Pradesh Vs Shashi Kant
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0754
Code Of Criminal Procedure, 1973-Section 100, 378Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 41, 42, 43, 50, 50(1)
High Courts05 May 2026
Sh. Vinay Jishtu Vs The State Of H.P. & Anr.
High Court Of Himachal Pradesh · (2026) 05 SHI CK 2700
BNS-Section 64(2)(m), 64(2)(n)POCSO Act-Section 6CCS (CCA) Rules, 1965-Rule 10, 10(2)(a), Sub Rule (6) of Rule 10, Sub Rule (7) of Rule 10
High Courts05 May 2026
Radha Devi & Ors. Vs Gangi Devi & Anr.
High Court Of Himachal Pradesh · 2025 INSC 1267
CPC-Section 100Evidence Act, 1872-Section 114
High Courts05 May 2026
Deep Sharma Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 05 SHI CK 2720
High Courts05 May 2026
Shisham Devi Vs Bishan Singh & Ors.
High Court Of Himachal Pradesh · (2026) 05 SHI CK 2727
Motor Vehicles Act-Section 173, 166
High Courts05 May 2026Disposed Of
Ramesh Kumar Vs Roop Lal And Anr
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0770
Negotiable Instruments Act, 1881-Section 138, 147
High Courts05 May 2026Disposed Of
Tanzin Konchog Vs State Of HP And Another
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0769
Indian Penal Code, 1860-Section 279, 337, 504Motor Vehicles Act, 1988-Section 187Code Of Criminal Procedure, 1973-Section 320
High Courts05 May 2026Disposed Of
Surinder Singh And Another Vs State Of HP And Another
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0768
Indian Penal Code, 1860-Section 34, 279, 323, 325, 356, 504, 506Motor Vehicles Act, 1988-Section 185, 187Code Of Criminal Procedure, 1973-Section 320, 320(3)
High Courts05 May 2026Disposed Of
Kusum Kumari And Others Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0767
High Courts05 May 2026Dismissed
Ravish Chander Kaushal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0766
Demobilized Armed Forces Personnel (Reservation Of Vacancies In Himachal State Non-Technical Services) Rules, 1972-Rule 3, 5
High Courts05 May 2026Disposed Of
Hoshiyar Singh Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0765
High Courts05 May 2026Disposed Of
OIC Ltd Vs Hukum Chand & Ors
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0764
Motor Vehicles Act, 1988-Section 173Indian Penal Code, 1860-Section 279, 337