High Courts05 May 2026Dismissed
Deep Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0763
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 41 of 1,571
High Courts05 May 2026Dismissed
Darshna Devi & Ors Vs Raghubir Singh (Deceased) Through Lrs & Ors
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0762
Evidence Act, 1872-Section 35Registration Act, 1908-Section 59, 60, 60(2), 62
High Courts04 May 2026Disposed Of
H.P. Housing & Urban Development Authority Vs M/S Kapil Construction
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0780
High Courts04 May 2026Disposed Of
Keshav Gupta And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0779
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 3(5), 74, 85, 351(2), 352Hindu Marriage Act, 1955-Section 13(B)
High Courts04 May 2026Disposed Of
Sudesh Kumar Vs Punjab National Bank And Another
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0778
Negotiable Instruments Act, 1881-Section 138Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts04 May 2026Allowed
Inderjeet Singh @ Indu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0777
Indian Penal Code, 1860-Section 147, 148, 149, 307, 452Arms Act, 1959-Section 25Evidence Act, 1872-Section 27
High Courts04 May 2026Allowed
Sita Ram Vs Ram Kumar Verma And Ors
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0776
Code Of Criminal Procedure, 1973-Section 91, 227, 311, 482Indian Penal Code, 1860-Section 500, 501
High Courts04 May 2026Allowed
Roopa Devi Vs Ram Kumar Verma And Ors
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0775
Code Of Criminal Procedure, 1973-Section 91, 227, 311, 482Indian Penal Code, 1860-Section 500, 501
High Courts30 Apr 2026Allowed
Meenakshi Vs National Highways Authority Of India
High Court Of Himachal Pradesh · (2026) 04 SHI CK 2806
Arbitration and Conciliation Act, 1996-Section 23(4), 29A, 29A(1), 29A(3), 34, 37National Highways Act, 1956-Section 3(A), 3(D), 3(1)(a), 3(c), 3(G), 3(G)(5)Land Acquisition Act, 1894
High Courts30 Apr 2026
Pardeep Kumar Vs Arun Kumar & Ors.
High Court Of Himachal Pradesh · (2026) 04 SHI CK 2707
Motor Vehicles Act-Section 173, 166IPC-Sections 279, 337Insurance Act, 1938-Section 64VB
High Courts30 Apr 2026
State Of Himachal Pradesh Vs Memo Devi & Ors.
High Court Of Himachal Pradesh · (2026) 04 SHI CK 2713
Motor Vehicles Act-Section 173, 2(30), 140Motor Vehicles Act, 1939-Section 2(19)Workmen's Compensation Act
High Courts30 Apr 2026Allowed
Meenakshi & Anr. Vs National Highways Authority of India
High Court Of Himachal Pradesh · (2026) 04 SHI CK 2716
Arbitration and Conciliation Act, 1996-Section 34, 37, 29A, 29A(1), 29A(3), 23(4)National Highways Act, 1956-Section 3(A), 3(D), 3(1)(a), 3(c), 3(G), 3(G)(5)Land Acquisition Act, 1894
High Courts30 Apr 2026
National Insurance Company Ltd. Vs Ravikant Thakur & Ors.
High Court Of Himachal Pradesh · (2026) 04 SHI CK 2722
Motor Vehicles Act-Section 173, 166IPC-Sections 279, 337, 338, 427
High Courts30 Apr 2026
Gopal Dass Vs Rajput Sthania Sabha
High Court Of Himachal Pradesh · (2026) 04 SHI CK 2726
Code of Civil Procedure-Section 115, Order 6 Rule 15(2), 148, 151, 35B
High Courts30 Apr 2026
Anil Kumar Gupta & Ors. Vs Madan Gopal alias Madan Lal & Ors.
High Court Of Himachal Pradesh · (2026) 04 SHI CK 2729
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 122, Order VII Rule 14, XXVI Rule 9, 8 Rule 1 (proviso)Code of Civil Procedure (Amendment) Act, 1976 (104 of 1976)
High Courts30 Apr 2026Dismissed
Yaseen Vs State Of HP
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1031
Bharatiya Nyaya Sanhita, 2023-Section 105, 352
High Courts30 Apr 2026Allowed/ Disposed Of
Ayush Vs State Of H.P
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1030
Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 20(b), 21, 29, 35, 37, 54
High Courts30 Apr 2026Disposed Of
Raj Chander Negi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1017
Indian Penal Code, 1860-Section 34, 201, 307Arms Act, 1959-Section 25
High Courts29 Apr 2026Dismissed
Joint Teachers Front Of Himachal Pradesh & Anr. Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 04 SHI CK 2812
Constitution of India-Article 51-A, 246(2), 162, 73, 154, 309, 312, 14 and 16, 41Right to Education Act, 2005All India Services Act, 1951-Section 3
High Courts29 Apr 2026
Anand Mehta & Ors. Vs Land Acquisition Collector & Anr.
High Court Of Himachal Pradesh · (2026) 04 SHI CK 2813
Land Acquisition Act, 1894-Section 54, 4, 17(4), 4(1), 23, 34