High Courts29 Apr 2026
Anand Mehta & Ors. Vs Land Acquisition Collector & Anr.
High Court Of Himachal Pradesh · (2026) 04 SHI CK 2690
Land Acquisition Act, 1894-Section 54, 4, 17(4), 4(1), 23, 34
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 42 of 1,571
High Courts29 Apr 2026Dismissed
Joint Teachers Front Of Himachal Pradesh & Anr. Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 04 SHI CK 2695
Constitution of India-Article 51-A, 14, 16, 246(2), 162, 73, 154, 41, 309, 312All India Services Act, 1951-Section 3Right to Education Act, 2005
High Courts29 Apr 2026
Sh. Kuldeep Kumar Thakur & Ors. Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 04 SHI CK 2696
Constitution of India-Article 226, 32, 21Code-Order XXIII Rule 1
High Courts29 Apr 2026
Chamaru @ Chain Lal & Anr. Vs Noor Mohammad
High Court Of Himachal Pradesh · (2026) 04 SHI CK 2699
Code of Civil Procedure-Section 96, 100, 109H.P. Courts Act-Section 21Transfer of Property Act, 1882-Section 118, 54
High Courts29 Apr 2026Dismissed
Mohit Kumar Vs State Of HP
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1029
Bharatiya Nyaya Sanhita, 2023-Section 3(5), 109, 115(2), 126(2)
High Courts29 Apr 2026Disposed Of
Satish Vs State Of HP
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1028
Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 29, 37
High Courts29 Apr 2026Disposed Of
Jeevan Jyoti School Of Nursing Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1027
High Courts29 Apr 2026Dismissed
Mukesh Kumar And Others Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1026
Himachal Pradesh Municipal Election Rules, 2015-Rule 6, 10, 10(6), 10(7)
High Courts29 Apr 2026Disposed Of
Nand Lal Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1025
High Courts29 Apr 2026Disposed Of
Kamla Chauhan Vs NHAI And Anr
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1024
High Courts29 Apr 2026Dismissed
Rajesh Kumar & Others Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1023
Himachal Pradesh Municipal Election Rules, 2015-Rule 6, 10, 10(6), 10(7)
High Courts29 Apr 2026Allowed/Dismissed
Ashwani Kumar & Anr Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1022
Indian Penal Code, 1860-Section 34, 201, 323, 341, 504
High Courts29 Apr 2026Disposed Of
Ankush Kumar Vs Manorma And Anr
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1021
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Hindu Marriage Act, 1955-Section 13B
High Courts29 Apr 2026Disposed Of
Kundan Lal Vs Vikas Sharma
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1020
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442Negotiable Instruments Act, 1881-Section 138, 147
High Courts29 Apr 2026Allowed/ Disposed Of
Manish Kumar And Others Vs State Of HP
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1019
Constitution Of India, 1950-Article 21Public Examination (Prevention Of Unfair Means) Act, 2024-Section 10, 11
High Courts29 Apr 2026Dismissed
Sardeep Thakur Vs Navdeep
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1018
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442Negotiable Instruments Act, 1881-Section 138, 147
High Courts29 Apr 2026Allowed/Dismissed
Anand Mehta & Others Vs Land Acquisition Collector & Another
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1016
Land Acquisition Act, 1894-Section 4, 4(1), 17(4), 18, 23, 34, 54
High Courts28 Apr 2026Dismissed
The Learning Curve Educational Trust Vs The Indian Institute Of Technology
High Court Of Himachal Pradesh · (2026) 04 SHI CK 2676
Arbitration and Conciliation Act, 1996-Section 9, 36Constitution of India-Article 226Institutes of Technology Act, 1961
High Courts28 Apr 2026Allowed/ Disposed Of
Pankaj @ Panku Vs State Of HP
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1015
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 29
High Courts28 Apr 2026Allowed/ Disposed Of
Dupal Singh Vs State Of HP
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1014
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 29, 37