CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,415 judgments · page 38 of 1,571

High Courts12 May 2026Dismissed

Baby Rani Vs State Of Himachal Pradesh And Another

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0807

Himachal Pradesh Public Service Commission (Procedure And Transaction Of Business And Procedure For Conduct Of The Screening Tests/Examinations And Personality Tests Etc.) Rules, 2021-Rule 7(D)(iv), 7(D)(ix)
Read judgment
High Courts12 May 2026Allowed

Surinder Sharma And Others Vs Parveen Kalia & Another

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0805

Constitution Of India, 1950-Article 19(1)(a), 226Indian Penal Code, 1860-Section 120B, 228A, 328, 376, 499, 500, 501Code Of Criminal Procedure, 1973-Section 14, 14(2), 14(3), 15, 155(2), 156(1), 200, 202, 482
Read judgment
High Courts08 May 2026Partly Allowed

Jai Pal Vs State Of H.P.

High Court Of Himachal Pradesh · (2026) 05 SHI CK 2666

Indian Penal Code-Sections 279, 337, 338, 71, 304-ACriminal Procedure Code-Sections 313, 397, 401, 482Probation of Offenders Act, 1958-Section 4
Read judgment
High Courts08 May 2026

State Of H.P. Vs Ravi Dogra

High Court Of Himachal Pradesh · (2026) 05 SHI CK 2662

Indian Penal Code-Sections 323, 324, 504Code of Criminal Procedure-Section 313, 133, 437-ABhartiya Nagarik Suraksha Sanhita, 2023-Section 481
Read judgment
High Courts08 May 2026Dismissed

Hans Raj Vs State Of HP

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0788

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20
Read judgment
High Courts08 May 2026Dismissed

Surinder Mohan Kanwar Vs CBI

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0787

Code Of Criminal Procedure, 1973-Section 441, 482Indian Penal Code, 1860-Section 409, 419, 465, 466, 471
Read judgment